High Courts29 Aug 2013Dismissed
Manoj Kumar Chahar Vs Rajasthan Public Service Commission and Others
Rajasthan High Court · (2013) 08 RAJ CK 0083
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 919 of 2,241
High Courts29 Aug 2013Dismissed
Mangal Kumar and Others Vs Mohammad Yasir
Rajasthan High Court · (2014) 1 WLN 337
High Courts29 Aug 2013Dismissed
Jetha Ram Vs Ratan Devi and Others
Rajasthan High Court · (2014) 1 WLN 302
High Courts29 Aug 2013Dismissed
Devendra Kumar Mehta Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 08 RAJ CK 0067
High Courts29 Aug 2013Dismissed
UCO Bank and Others Vs Madanlal Swami
Rajasthan High Court · (2014) 1 CDR 14 : (2014) LabIC 953 : (2014) 1 RLW 345 : (2013) 4 WLN 487
UCO Bank Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 15
High Courts29 Aug 2013Dismissed
Ram Prasad and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 08 RAJ CK 0048
Constitution of India, 1950 — Article 226
High Courts29 Aug 2013Allowed
Santosh Devi (Smt.) and Others Vs Gajendra Kumar and Others
Rajasthan High Court · (2013) 4 WLN 39
High Courts29 Aug 2013
Indian Gum Industries Ltd. Vs Assistant Commissioner
Rajasthan High Court · (2014) 70 VST 108
High Courts27 Aug 2013Allowed
Sethi Construction Company Vs State of Rajasthan
Rajasthan High Court · (2014) 1 CDR 57 : (2014) 1 WLN 264
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2(2), Order 41 Rule 1(a), Order 7 Rule 10
High Courts27 Aug 2013Partly Allowed
Babulal and Another Vs Prem Prakash
Rajasthan High Court · (2013) 08 RAJ CK 0106
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, 100, 151
High Courts27 Aug 2013
Assistant Commercial Taxes Officer Vs M/s. Bholaram Ramgopal
Rajasthan High Court · (2013) 08 RAJ CK 0104
Rajasthan Value Added Tax Act, 2003 — Section 84
High Courts27 Aug 2013Dismissed
Gordhanlal and Others Vs Civil Judge (JD) and Another
Rajasthan High Court · (2013) 08 RAJ CK 0103
High Courts27 Aug 2013Dismissed
Khajanchi Electricals Vs Union of India and Another
Rajasthan High Court · (2013) 08 RAJ CK 0079
Arbitration Act, 1940 — Section 20, 39
High Courts27 Aug 2013Disposed Off
Banwari Lal Vs The Additional District Judge, Khetri and Others
Rajasthan High Court · (2014) 1 WLN 274
High Courts27 Aug 2013
Assistant Commissioner, Anti Evasion, Commercial Taxes Department-III Vs M/s. Rajasthan Textile Mills
Rajasthan High Court · (2013) 08 RAJ CK 0055
Rajasthan Sales Tax Act, 1994 — Section 2(34)
High Courts27 Aug 2013Dismissed
Bhagirah Bhunawal Vs The State of Rajasthan and Others
Rajasthan High Court · (2013) 08 RAJ CK 0049
High Courts27 Aug 2013Disposed Off
Union of India and Others Vs Nena Ram
Rajasthan High Court · (2013) 08 RAJ CK 0028
High Courts27 Aug 2013Disposed Off
Arjun Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 1 WLN 169