COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 917 of 2,241

High Courts04 Sept 2013Allowed

Laxmi Narain Sharma Vs Smt. Sarla Mathur and Others

Rajasthan High Court · (2014) 1 WLN 45

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)Transfer of Property Act, 1882 — Section 52

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High Courts04 Sept 2013

Nanu Ram Vs State of Rajasthan

Rajasthan High Court · (2013) 09 RAJ CK 0163

Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302

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High Courts04 Sept 2013Allowed

Ramesh Chand Vs Mandir Shri Namdev

Rajasthan High Court · (2013) 09 RAJ CK 0118

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 3, Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 27, Order 41 Rule 31

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High Courts04 Sept 2013Dismissed

Commissioner of Income, Udaipur Vs M/s. Choudhary Construction Company, Dungarpur

Rajasthan High Court · (2013) 09 RAJ CK 0113

Income Tax Act, 1961 — Section 139, 139(1), 143(3), 200(1), 260A

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High Courts04 Sept 2013Dismissed

Asstt. Engineer, JVVNL and Another Vs M/s. Vishwakarma Industries

Rajasthan High Court · (2013) 09 RAJ CK 0112

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)Electricity Act, 2003 — Section 145

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High Courts04 Sept 2013Dismissed

Bhera Ram and Another Vs Ganga Devi and Others

Rajasthan High Court · (2014) 1 WLN 213

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High Courts04 Sept 2013Dismissed

Ratni Devi Vs LRs of Smt. Kishan Kanwar and Others

Rajasthan High Court · (2014) 1 WLN 433

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High Courts04 Sept 2013

M/s. Gaurav Trading Company Vs Assistant Commercial Tax Officer

Rajasthan High Court · (2014) 67 VST 409

Rajasthan Value Added Tax Act, 2003 — Section 76, 76(6)

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High Courts04 Sept 2013

Saroj Kumar Sinha Vs Harpreet Kaur

Rajasthan High Court · (2014) 1 WLN 613

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High Courts04 Sept 2013

Ramesh Kumar Agrawal Vs Union of India

Rajasthan High Court · (2014) 304 ELT 89

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High Courts03 Sept 2013Dismissed

Maqbul Hasan Vs Smt. Vimala Devi

Rajasthan High Court · (2014) 2 WLN 37

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High Courts03 Sept 2013Dismissed

Jetha Ram Vs State of Rajasthan and Others

Rajasthan High Court · (2014) 1 WLN 185

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High Courts03 Sept 2013Allowed

Depot Manager, RSRTC Vs Shri Hazari Lal Khatik and Another

Rajasthan High Court · (2013) 09 RAJ CK 0187

Constitution of India, 1950 — Article 226, 227

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High Courts03 Sept 2013Dismissed

Smt. Shanti Devi and Others Vs Sanjay Mamubhai Agrawal and Others

Rajasthan High Court · (2013) 09 RAJ CK 0170

Workmens Compensation Act, 1923 — Section 30

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High Courts03 Sept 2013Dismissed

National Thermal Power Corporation Ltd. Vs Hari Narain and Others

Rajasthan High Court · (2013) 09 RAJ CK 0164

Land Acquisition Act, 1894 — Section 23, 34, 54

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High Courts03 Sept 2013Dismissed

Chotu Meena Vs M/s. Osho Real Estate and Others

Rajasthan High Court · (2013) 09 RAJ CK 0117

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)Rajasthan Land Revenue Act, 1956 — Section 90B

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High Courts03 Sept 2013Allowed

Ramavtar Agarwal Th. L.Rs. Vs M/s. Roshan Motors and Others

Rajasthan High Court · (2013) 09 RAJ CK 0116

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2(2), Order 43 Rule 1

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High Courts03 Sept 2013Dismissed

Sunil Kumar Kediya Vs Jai Singh and Others

Rajasthan High Court · (2014) 1 WLN 400

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)

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High Courts03 Sept 2013Allowed

Rameshwar Lal and Others Vs Shanker Lal

Rajasthan High Court · (2013) 09 RAJ CK 0106

Arbitration Act, 1940 — Section 2(a), 30, 33, 39

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High Courts03 Sept 2013Partly Allowed

Pappulal Vs State of Rajasthan

Rajasthan High Court · (2013) 09 RAJ CK 0099

Criminal Procedure Code, 1973 (CrPC) — Section 157, 161, 164, 437APenal Code, 1860 (IPC) — Section 302, 304, 307, 323, 324

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