High Courts11 Sept 2013Allowed
Gautam Lal Vs Bhadrabahu Kotadia
Rajasthan High Court · (2014) 2 WLN 18
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 915 of 2,241
High Courts10 Sept 2013
Bhure Khan Vs Assistant Commercial Taxes Officer, Anti-Evasion, Bhilwara
Rajasthan High Court · (2014) 69 VST 458
High Courts10 Sept 2013Dismissed
State of Rajasthan Vs M/s. Manda Developers and Builders Pvt. Ltd.
Rajasthan High Court · (2014) 2 WLN 39
High Courts10 Sept 2013Dismissed
Salim @ Pappu Vs State of Rajasthan
Rajasthan High Court · (2013) 09 RAJ CK 0186
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Evidence Act, 1872 — Section 101, 106, 114, 27, 8Penal Code, 1860 (IPC) — Section 201, 302, 336, 380, 457
High Courts10 Sept 2013
Dy. Regional Director and Others Vs Mahalaxmi Process
Rajasthan High Court · (2013) 4 CDR 1710 : (2014) 140 FLR 64 : (2014) 1 LLJ 228 : (2014) 2 LLN 261
High Courts10 Sept 2013Dismissed
State of Rajasthan and Another Vs Girdhar Singh Gochar and Others
Rajasthan High Court · (2013) 09 RAJ CK 0111
Limitation Act, 1963 — Section 5
High Courts10 Sept 2013
Mukesh Sonthaliya Vs State of Rajasthan
Rajasthan High Court · (2013) 09 RAJ CK 0101
Criminal Procedure Code, 1973 (CrPC) — Section 151, 389Penal Code, 1860 (IPC) — Section 119, 120B, 302
High Courts10 Sept 2013Dismissed
Jalla Khan and Others Vs State of Rajasthan State of Rajasthan Vs Jalla Khan and Others Bagh Singh Vs The State of Rajasthan, Jalla Khan and Others
Rajasthan High Court · (2013) 09 RAJ CK 0075
Criminal Procedure Code, 1973 (CrPC) — Section 161, 374, 437AEvidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 201
High Courts10 Sept 2013Disposed Off
Amar Chand Vs State of Raj. and Another
Rajasthan High Court · (2014) 1 RLW 695
High Courts10 Sept 2013
M/s. Sadhana Exports Vs Appellate Tribunal for Foreign Exchange and Others
Rajasthan High Court · (2014) 1 WLN 606
High Courts10 Sept 2013Disposed Off
Raju Singh and Others Vs Anybody
Rajasthan High Court · (2014) 2 WLN 73
High Courts10 Sept 2013Dismissed
Bhanwaru Khan alias Rasul Khan Vs Mumtaj
Rajasthan High Court · AIR 2014 Raj 26 : (2014) 2 WLN 6
High Courts09 Sept 2013
Kanti Lal Patel and Others Vs Naresh Taldar and Another Naresh Taldar and Another Vs Mahendra Kumar Jain and Others
Rajasthan High Court · (2013) 4 CDR 2134 : (2014) 4 RCR(Civil) 115 : (2014) 1 RLW 706 : (2014) 2 WLN 26
High Courts09 Sept 2013Dismissed
Ananda Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 09 RAJ CK 0171
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 143, 366
High Courts09 Sept 2013
Roopnarayan Vs Smt. Sushila Devi and Another
Rajasthan High Court · (2014) 1 WLN 435
High Courts09 Sept 2013Allowed
Mohammed Shafiq Vs Nizamuddin
Rajasthan High Court · (2013) 09 RAJ CK 0081
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 3, Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 25, Order 41 Rule 27
High Courts09 Sept 2013Allowed
The Chief Manager, Oil India Ltd. Vs Om Prakash Bishnoi and Another
Rajasthan High Court · (2014) 1 WLN 215
High Courts09 Sept 2013Allowed
Bhag Singh Vs Smt. Savitri Devi and Another
Rajasthan High Court · (2014) 1 WLN 379