High Courts13 Sept 2013
Narendra Kumar Sharma Vs Union of India
Rajasthan High Court · (2014) 2 WLN 53
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 914 of 2,241
High Courts13 Sept 2013
Shiv Ratan Gupta Vs Smt. Kamla Devi and Others
Rajasthan High Court · (2014) 1 WLN 251
High Courts13 Sept 2013
Commercial Taxes Officer, Alwar Vs Vijay Solvex Limited and Another
Rajasthan High Court · (2013) 66 VST 553
High Courts12 Sept 2013
Commercial Taxes Officer Vs Madad Ali Ansari and Co.
Rajasthan High Court · (2014) 43 GST 311 : (2014) 69 VST 305
Rajasthan Sales Tax Act, 1994 — Section 86(2)
High Courts12 Sept 2013Partly Allowed
Maniram Chaudhary Vs State of Rajasthan
Rajasthan High Court · (2013) 09 RAJ CK 0185
Criminal Procedure Code, 1973 (CrPC) — Section 437APenal Code, 1860 (IPC) — Section 300, 302, 304, 34
High Courts12 Sept 2013Dismissed
Ummed Singh Vs Murti Bhagwan Satya Narayan Ji
Rajasthan High Court · (2013) 09 RAJ CK 0182
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(r)
High Courts12 Sept 2013Dismissed
Sohanpal Jaiswal Vs Smt. Shanti Devi
Rajasthan High Court · (2013) 09 RAJ CK 0176
Hindu Marriage Act, 1955 — Section 13
High Courts12 Sept 2013Partly Allowed
State of Rajasthan and Others Vs Prem Narain Saini
Rajasthan High Court · (2013) 09 RAJ CK 0109
Arbitration Act, 1940 — Section 20, 39
High Courts12 Sept 2013Dismissed
Prem Chand Jain Vs Sugan Chand and Another
Rajasthan High Court · (2014) 2 WLN 11
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r), 151
High Courts12 Sept 2013Allowed
Chhotu Lal Vs State of Rajasthan
Rajasthan High Court · (2013) 09 RAJ CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374, 437APenal Code, 1860 (IPC) — Section 300, 302, 304, 307
High Courts12 Sept 2013Disposed Off
Villagers of Village Tigavan, Panchayat Samiti Kotkasim Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 1 WLN 22
High Courts11 Sept 2013
Kamal Khatri and Another Vs Jodhpur Vidhyut Vitran Nigam Ltd. and Others
Rajasthan High Court · (2014) 1 WLN 602
High Courts11 Sept 2013Dismissed
Shivchand Vs Birbal and Others
Rajasthan High Court · (2013) 09 RAJ CK 0189
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(r)
High Courts11 Sept 2013Dismissed
Sudarshan Vs Municipal Corporation and Another
Rajasthan High Court · (2013) 09 RAJ CK 0166
High Courts11 Sept 2013Dismissed
Gaffar Khan Vs Ms. Shaboo and Others
Rajasthan High Court · (2014) 1 WLN 591
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts11 Sept 2013Dismissed
Rampal Das Chela Vs Bhagwan and Others
Rajasthan High Court · (2013) 09 RAJ CK 0105
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts11 Sept 2013Allowed
M/s. Ganpati Construction Company Vs Shri Dilmohan Raj Mathur and Others
Rajasthan High Court · (2013) 09 RAJ CK 0074
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 3, Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 25, Order 41 Rule 28
High Courts11 Sept 2013
M/s. Shivek Labs Limited Vs M/s. Rajasthan Medical Services Corporation Limited and Another
Rajasthan High Court · (2014) 1 WLN 35
High Courts11 Sept 2013Disposed Off
Jayanta Kumar Ghosh Vs Smt. Uma Ghosh
Rajasthan High Court · (2014) 1 WLN 44