High Courts19 Sept 2013Allowed
Jamil Ahmed Vs Shri Vaibhav Singh and Others
Rajasthan High Court · (2014) 1 WLN 393
Rajasthan Rent Control Act, 2001 — Section 24
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 912 of 2,241
High Courts19 Sept 2013Allowed
Ratan Vs Rakesh Jain
Rajasthan High Court · (2014) 3 ACC 429 : (2014) 3 RLW 2563
High Courts18 Sept 2013Allowed
Pooran Ram Vs Narayan and Others
Rajasthan High Court · (2014) 1 WLN 500
High Courts18 Sept 2013Dismissed
Narain (since deceased) through L.R. Vs Board of Revenue and Others
Rajasthan High Court · (2014) 1 WLN 39
High Courts18 Sept 2013Dismissed
Yashpali @ Jaspali Vs The State of Rajasthan Brahmchari Vs State of Rajasthan and Jaswant and Others
Rajasthan High Court · (2013) 09 RAJ CK 0174
Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 437APenal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302
High Courts18 Sept 2013Dismissed
M/s. Haka International and Another Vs Addl. District and Sessions Judge No. 2 and Another
Rajasthan High Court · (2013) 09 RAJ CK 0172
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts18 Sept 2013Allowed
Om Giri Goswami Vs A.V.V.N. Ltd. and Others
Rajasthan High Court · (2014) 1 RLW 435
High Courts18 Sept 2013Dismissed
Satya Narain Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 1 CDR 541 : (2014) 1 RCR(Criminal) 799
High Courts18 Sept 2013Dismissed
Narayandas (since deceased) through his LRs. and Others Vs Smt. Gangodei
Rajasthan High Court · (2014) 1 WLN 50
High Courts18 Sept 2013Dismissed
M/s. Rama Constructions Vs The State of Rajasthan and Others
Rajasthan High Court · (2014) 1 WLN 100
High Courts18 Sept 2013
Shanti Lal Vs Sonu and Others
Rajasthan High Court · (2014) 1 CDR 59 : (2014) 1 RLW 156
High Courts17 Sept 2013
Union of India Vs Hindustan Zinc Ltd.
Rajasthan High Court · (2014) 305 ELT 123
High Courts17 Sept 2013
Commercial Taxes Officer Vs Bhati Construction
Rajasthan High Court · (2014) 71 VST 332
High Courts17 Sept 2013Dismissed
Jasraj Java and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 2 WLN 20
High Courts17 Sept 2013Allowed
Shiv Shankar Mahawar Vs Lalit Kumar and Another
Rajasthan High Court · (2014) 2 WLN 493
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts17 Sept 2013Allowed
M/s. Manglam Cement Ltd. Vs Union of India and Others
Rajasthan High Court · (2014) 3 ACC 99 : (2014) 1 WLN 427
Railway Claims Tribunal Act, 1987 — Section 13, 23Railways Act, 1989 — Section 124A, 2(31), 2(32), 2(37)
High Courts17 Sept 2013Dismissed
Maheepal and Another Vs Mahaveer Solam Plant
Rajasthan High Court · (2013) 09 RAJ CK 0148
Workmens Compensation Act, 1923 — Section 10, 30
High Courts17 Sept 2013Disposed Off
Devi Singh and Another Vs State of Rajasthan Ors.
Rajasthan High Court · (2014) 1 WLN 218
High Courts17 Sept 2013Dismissed
Pradeep Kumar Yadav Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 4 CDR 1954