High Courts17 Sept 2013Dismissed
Praveen Kumar and Another Vs Ambeshwar Grah Nirman Sahakari Samiti Limited and Another
Rajasthan High Court · (2014) 1 WLN 357
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 913 of 2,241
High Courts17 Sept 2013
Pushpendra Singh Chandrawat Vs Prabhu Raj Singh and Another
Rajasthan High Court · (2014) 1 CDR 11 : (2014) 1 WLN 365
High Courts17 Sept 2013Dismissed
Satyanarayan Fidoda and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 2 WLN 78
High Courts17 Sept 2013
Adarsh Cooperative Bank Limited Vs Union of India and Others
Rajasthan High Court · (2014) 35 STR 195 : (2014) 2 WLN 90
High Courts16 Sept 2013Dismissed
Soram Devi (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 1 WLN 21
High Courts16 Sept 2013Dismissed
Pandit Ramesh Chandra Sharma Vs Central Defence Secretary, Ministry of Defence and Others
Rajasthan High Court · (2013) 09 RAJ CK 0165
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts16 Sept 2013
Kanchan Vs State of Rajasthan and Another
Rajasthan High Court · (2014) 1 CDR 173
High Courts16 Sept 2013Dismissed
Kalu and Others Vs State of Rajasthan
Rajasthan High Court · (2014) 2 RLW 1445
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 313, 374Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 302, 34, 341
High Courts16 Sept 2013Dismissed
Moti Lal (since deceased) through L. Rs. Vs The Board of Revenue for Rajasthan, Ajmer and Others
Rajasthan High Court · (2014) 1 WLN 415
High Courts16 Sept 2013Allowed
Ramlal and Others Vs State
Rajasthan High Court · (2013) 09 RAJ CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374, 437APenal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts16 Sept 2013Allowed
Mohan Singh Bairwa Vs Roop Chand Rahariya
Rajasthan High Court · (2014) 1 WLN 502
High Courts16 Sept 2013
Commercial Taxes Officer Vs Hinger Traders
Rajasthan High Court · (2014) 69 VST 449
High Courts14 Sept 2013
Rajasthan State Road Transport Corporation Vs Panchu Ram and Others
Rajasthan High Court · (2013) 4 CDR 1721
High Courts13 Sept 2013Dismissed
Suresh Kumar Arya and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 1 WLN 86
High Courts13 Sept 2013Allowed
The Jackson Co-operative Credit Society of the Employees of Western Railway Ltd. and Another Vs Hemant Kumar Saraswat
Rajasthan High Court · (2014) LabIC 564
High Courts13 Sept 2013
Champa (Smt.) and Others Vs Rooplal
Rajasthan High Court · (2014) 2 DMC 689 : (2014) 1 RLW 322 : (2013) 4 WLN 54
High Courts13 Sept 2013Dismissed
Mangi Lal Vs Prahlad and Others
Rajasthan High Court · (2013) 09 RAJ CK 0183
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 1(r)
High Courts13 Sept 2013Dismissed
M/s. Bharat Construction Company Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 09 RAJ CK 0175
Arbitration Act, 1940 — Section 28, 39, 41, 8Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts13 Sept 2013Disposed Off
Param Jeet Kaur (Smt.) Vs Hajur Singh and Another
Rajasthan High Court · (2014) 2 WLN 83