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Rajasthan High Court judgments

44,813 judgments · page 910 of 2,241

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High Courts25 Sept 2013Dismissed

State of Rajasthan and Another Vs Bakshunath and Others

Rajasthan High Court · (2014) 1 WLN 260

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High Courts25 Sept 2013Dismissed

Chetan Das Vs Smt. Anusuya Tak

Rajasthan High Court · (2013) 09 RAJ CK 0011

Rajasthan Rent Control Act, 2001 — Section 10(1)(c)
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High Courts25 Sept 2013

Banshilal Kumawat Vs State of Rajasthan

Rajasthan High Court · (2014) CriLJ 1996 : (2014) 1 Crimes 18 : (2014) 1 RLW 384

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High Courts25 Sept 2013Dismissed

Sanchita Gupta @ Shilpi Vs State of Rajasthan

Rajasthan High Court · (2014) 1 Crimes 26 : (2014) 1 RLW 340

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High Courts24 Sept 2013Allowed

Buta Singh Vs State of Rajasthan

Rajasthan High Court · (2014) 1 WLN 164

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High Courts24 Sept 2013Dismissed

Usha Soni and Others Vs LRs of Dev Kishan and Others

Rajasthan High Court · (2014) 1 RCR(Rent) 76 : (2014) 1 RLW 287

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High Courts24 Sept 2013Dismissed

Om Prakash Mund and Another Vs State of Rajasthan

Rajasthan High Court · (2014) 3 RLW 2662

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High Courts24 Sept 2013

Abdul Sakur Vs Rent Tribunal and Others

Rajasthan High Court · (2014) 2 WLN 86

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High Courts24 Sept 2013Dismissed

Union of India Vs Bhanwar Lal and Others

Rajasthan High Court · (2013) 09 RAJ CK 0156

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High Courts24 Sept 2013Allowed

Smt. Vimlesh Vs Dwarka Prasad and Others

Rajasthan High Court · (2014) 1 WLN 620

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High Courts24 Sept 2013Dismissed

Hanuman Singh Vs The Rajasthan State Road Transport Corporation and Another

Rajasthan High Court · (2013) 09 RAJ CK 0151

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High Courts24 Sept 2013Disposed Off

Smt. Vimla Vs State of Rajasthan and Others

Rajasthan High Court · (2014) 1 WLN 440

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High Courts24 Sept 2013Dismissed

Union of India Vs Smt. Shiv Kumari and Others

Rajasthan High Court · (2013) 09 RAJ CK 0124

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High Courts24 Sept 2013Dismissed

Aeren R Entertainment Pvt. Ltd. Vs National Engineering Industries Limited

Rajasthan High Court · (2013) 09 RAJ CK 0094

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High Courts24 Sept 2013

Ankit Mehta Vs State of Rajasthan and Another

Rajasthan High Court · (2013) 09 RAJ CK 0091

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High Courts24 Sept 2013Dismissed

Anil Shekhawat Vs State of Rajasthan and Others

Rajasthan High Court · (2013) 09 RAJ CK 0090

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High Courts24 Sept 2013Dismissed

Union of India Vs Smt. Cheedi Devi and Others

Rajasthan High Court · (2013) 09 RAJ CK 0072

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High Courts24 Sept 2013Dismissed

Union of India Vs Smt. Leela Devi and Others

Rajasthan High Court · (2013) 09 RAJ CK 0071

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High Courts24 Sept 2013Dismissed

Smt. Kankoo Vs The Judge, Industrial Tribunal-cum-Labour Court and Others

Rajasthan High Court · (2014) 140 FLR 59 : (2014) 1 LLJ 389 : (2013) 5 LLN 788 : (2013) LLR 1201

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High Courts24 Sept 2013Allowed

Smt. Kamal Jeet Kaur Vs State of Rajasthan and Others

Rajasthan High Court · (2014) 1 CDR 135 : (2014) 2 WLN 107

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