High Courts26 Sept 2013Dismissed
RSRTC, Jaipur and Another Vs Smt. Puspa and Others
Rajasthan High Court · (2013) 09 RAJ CK 0120
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 909 of 2,241
High Courts26 Sept 2013Disposed Off
Sarvesh Kanwar Vs The State of Rajasthan and Others
Rajasthan High Court · (2013) 09 RAJ CK 0093
High Courts26 Sept 2013Dismissed
Vijay Vs Ehsaan Mohd.
Rajasthan High Court · (2013) 09 RAJ CK 0067
Rajasthan Land Control Act, 2001 — Section 9(I)
High Courts25 Sept 2013Dismissed
Subhash Bhardwaj Vs M/s. Ram Sons Associates Private Ltd. and Others
Rajasthan High Court · (2013) 09 RAJ CK 0197
High Courts25 Sept 2013Dismissed
Mohammad Vakil @ Kalu Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 09 RAJ CK 0194
High Courts25 Sept 2013Dismissed
Raja Ram Vs Board of Revenue and Others
Rajasthan High Court · (2013) 09 RAJ CK 0191
High Courts25 Sept 2013Dismissed
Hanuman Sahai Vs Chouthuram and Another
Rajasthan High Court · (2014) 1 WLN 597
High Courts25 Sept 2013Allowed
Rahul Alias Rahul Balai Vs State
Rajasthan High Court · (2013) 09 RAJ CK 0180
High Courts25 Sept 2013Dismissed
State of Rajasthan and Others Vs Archana and Another Archana Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 4 WLN 450
High Courts25 Sept 2013Disposed Off
State of Rajasthan and Others Vs Nemi Chand and Others
Rajasthan High Court · (2013) 09 RAJ CK 0159
High Courts25 Sept 2013
ICICI Lombard General Insurance Company Ltd. Vs Smt. Narayani Devi and Others
Rajasthan High Court · (2013) 09 RAJ CK 0119
High Courts25 Sept 2013
State of Rajasthan and Others Vs Rajesh Dwivedi
Rajasthan High Court · (2013) 09 RAJ CK 0095
High Courts25 Sept 2013Dismissed
Bablu and Others Vs State of Rajasthan
Rajasthan High Court · (2013) 09 RAJ CK 0086
High Courts25 Sept 2013Dismissed
Murari Lal Saba Vs Rajkumar Sharma
Rajasthan High Court · (2014) 1 WLN 158
High Courts25 Sept 2013Dismissed
Jaipur Vidyut Vitran Nigam Ltd. Vs Smt. Savitri and Another
Rajasthan High Court · (2013) 09 RAJ CK 0080
High Courts25 Sept 2013Dismissed
Mohan Das Vs Ved Prakash
Rajasthan High Court · (2013) 09 RAJ CK 0068
Rajasthan Land Control Act, 2001 — Section 9(A)
High Courts25 Sept 2013
Kamlesh and Another Vs State of Raj. and Another
Rajasthan High Court · (2014) 1 RLW 443
High Courts25 Sept 2013Dismissed
Management Committee, Shri Dadu Mahavidyalaya and Chhatrawas Vs Bhanwar Lal Kumawat and Another
Rajasthan High Court · (2014) 3 CDR 1429 : (2014) 1 WLN 328
Limitation Act, 1963 — Article 136