High Courts27 Sept 2013Dismissed
Union of India Vs Seth Jugaldass Generiwala Charitable Trust
Rajasthan High Court · (2014) 2 CDR 1169
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 908 of 2,241
High Courts27 Sept 2013Dismissed
Smt. Geeta Devi Vs Vineet Kumar and Others
Rajasthan High Court · (2013) 09 RAJ CK 0192
Rajasthan Land Control Act, 2001 — Section 6
High Courts27 Sept 2013Dismissed
The National Insurance Company Limited Vs Prakash and Another
Rajasthan High Court · (2013) 09 RAJ CK 0146
High Courts27 Sept 2013Allowed
Guman Singh Vs State of Rajasthan
Rajasthan High Court · (2014) 1 Crimes 179 : (2014) 3 RCR(Criminal) 191 : (2014) 1 RLW 690
High Courts27 Sept 2013Disposed Off
Mahendra Vs The State of Rajasthan and Others
Rajasthan High Court · (2013) 09 RAJ CK 0122
High Courts27 Sept 2013Disposed Off
Jitendra Joshi Vs The State of Rajasthan and Others
Rajasthan High Court · (2013) 09 RAJ CK 0121
High Courts27 Sept 2013Dismissed
Madhu Ram Vs Kachru Lal
Rajasthan High Court · (2013) 09 RAJ CK 0092
High Courts27 Sept 2013Dismissed
Ratan Kumari Vs Additional District Judge, Jaipur and Others
Rajasthan High Court · (2013) 4 WLN 496
High Courts27 Sept 2013Disposed Off
Rajaram Yadav and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 09 RAJ CK 0085
High Courts27 Sept 2013Partly Allowed
Urban Improvement Trust Vs M/s. Jagdish Prasad Agarwal
Rajasthan High Court · (2013) 09 RAJ CK 0084
High Courts27 Sept 2013Dismissed
Union of India and Others Vs Shri Heman Dass
Rajasthan High Court · (2013) 09 RAJ CK 0079
High Courts27 Sept 2013Dismissed
Mahabalidani Panna Dhy Mahila T.T. College and Another Vs NCTE and Others
Rajasthan High Court · (2013) 09 RAJ CK 0073
High Courts27 Sept 2013Dismissed
Mahveer Suwalka Vs Indian Oil Corporation and Others
Rajasthan High Court · (2013) 09 RAJ CK 0066
High Courts27 Sept 2013Dismissed
Chhoga Lal Vs Executive Officer, Nagar Palika and Others
Rajasthan High Court · (2014) 1 WLN 385
High Courts27 Sept 2013
Chouth Mal Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 1 WLN 388
High Courts27 Sept 2013
Ganesha Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 2 WLN 125
High Courts26 Sept 2013Dismissed
Brij Mohan Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 09 RAJ CK 0193
High Courts26 Sept 2013Disposed Off
Shree Nath Sharma and Another Vs Union of India and Others
Rajasthan High Court · (2013) 09 RAJ CK 0152
High Courts26 Sept 2013Allowed
Karna Ram Vs State of Raj. and Others
Rajasthan High Court · (2014) CriLJ 1626
High Courts26 Sept 2013Disposed Off
Shambhu Dayal Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 09 RAJ CK 0144