High Courts09 Sept 2013Dismissed
Atar Singh Vs State of Rajasthan
Rajasthan High Court · (2014) 3 RLW 2190
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 916 of 2,241
High Courts06 Sept 2013Disposed Off
Bharat Petroleum Corporation Limited Vs Shri Prem Chand Jain and Others
Rajasthan High Court · (2014) 1 WLN 62
High Courts06 Sept 2013Dismissed
Kanheya and Others Vs Bhagwat and Others
Rajasthan High Court · (2013) 09 RAJ CK 0150
High Courts06 Sept 2013
Mool Chand Kumawat and Another Vs National Highway Authority of India and Others
Rajasthan High Court · (2013) 4 CDR 2129
High Courts06 Sept 2013Dismissed
Dhanna Ram Vs Jairoop Ram and Others
Rajasthan High Court · (2014) 1 WLN 389
High Courts06 Sept 2013Dismissed
Nawal Kishore and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 1 WLN 103
Rajasthan Land Revenue Act, 1956 — Section 102
High Courts06 Sept 2013Dismissed
Fateh Singh Vs Central Administrative Tribunal Jaipur and Others
Rajasthan High Court · (2013) 09 RAJ CK 0100
Constitution of India, 1950 — Article 227
High Courts06 Sept 2013Allowed
S.S. Jain Subodh Mahila Shikshak Prashikshan Mahavidyalaya Vs The State of Rajasthan and Others
Rajasthan High Court · (2013) 09 RAJ CK 0077
National Council for Teacher Education Act, 1993 — Section 14(1), 15(3), 17, 18
High Courts06 Sept 2013Dismissed
I.C.I.C.I. Lombard General Insurance Co. Ltd. Vs Smt. Bhuri and Others
Rajasthan High Court · (2014) 2 WLN 23
High Courts05 Sept 2013Dismissed
Hasan and Others Vs Rajeev and Another
Rajasthan High Court · (2013) 09 RAJ CK 0179
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)
High Courts05 Sept 2013Allowed
Jaipur Vidhyut Vitran Nigam Ltd. and Others Vs M/s. Hari Industries
Rajasthan High Court · (2013) 09 RAJ CK 0158
Electricity Act, 1910 — Section 26(6)Rajasthan Government Electrical Undertakings (dues Recovery) Act, 1960 — Section 4, 5
High Courts05 Sept 2013Dismissed
Narendra Kumar Soni Vs Rent Appellate Tribunal, Jodhpur and Others
Rajasthan High Court · (2014) 1 WLN 413
High Courts05 Sept 2013Allowed
Prabhu Dayal Mathur and Others Vs State of Rajasthan
Rajasthan High Court · (2014) 3 RLW 2089
Criminal Procedure Code, 1973 (CrPC) — Section 437APenal Code, 1860 (IPC) — Section 201, 302, 34
High Courts05 Sept 2013
Ayub Khan Joya and Another Vs Gram Panchayat, Nadol
Rajasthan High Court · (2014) 1 WLN 441
High Courts05 Sept 2013Partly Allowed
State of Rajasthan Vs M/s. Kapoor Chand Singhal
Rajasthan High Court · (2013) 09 RAJ CK 0036
Arbitration Act, 1940 — Section 28, 30, 33, 37
High Courts05 Sept 2013Disposed Off
Mehrotra Trading Company Vs State of Rajasthan
Rajasthan High Court · (2014) 1 WLN 496
High Courts04 Sept 2013Dismissed
Kalyan and Others Vs Buddha Ram and Others
Rajasthan High Court · (2014) 1 WLN 638
High Courts04 Sept 2013Dismissed
Ganga Devi Vs Shri Chhaganlal
Rajasthan High Court · (2014) 2 WLN 17
High Courts04 Sept 2013Dismissed
National Insurance Company Ltd. Vs Barkat and Others
Rajasthan High Court · (2014) 1 ACC 823
High Courts04 Sept 2013Dismissed
M/s. Kanhaiya Lal Choudhary Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 09 RAJ CK 0184
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r), 80