High Courts03 Sept 2013Dismissed
M/s. Raj Clay Products Vs Ashok Sampat Ram and Others
Rajasthan High Court · (2014) 1 CDR 242 : (2014) 140 FLR 294 : (2014) 1 RLW 701
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 918 of 2,241
High Courts03 Sept 2013Dismissed
Chunni Devi (Smt.) Vs Shri O.P. Meena and Another
Rajasthan High Court · (2014) 1 WLN 69
High Courts03 Sept 2013Dismissed
Babu Ram and Another Vs Smt. Saja Devi and Others
Rajasthan High Court · (2014) 2 WLN 4
High Courts02 Sept 2013Dismissed
Bittu Vs Hukum Chand and Others
Rajasthan High Court · (2014) 1 WLN 588
High Courts02 Sept 2013Dismissed
Deepa Ram and Another Vs The Board of Revenue and Others
Rajasthan High Court · (2014) 2 WLN 8
Constitution of India, 1950 — Article 226Rajasthan Land Revenue Act, 1956 — Section 75, 84, 91Rajasthan Tenancy Act, 1955 — Section 16, 16(ii)
High Courts02 Sept 2013
Kamla (Smt.) and Others Vs L.Rs. of Smt. Sharda and Others
Rajasthan High Court · (2014) 1 WLN 195
High Courts02 Sept 2013Dismissed
Smt. Geeta Devi and Others Vs Smt. Radha Devi
Rajasthan High Court · (2013) 09 RAJ CK 0115
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts02 Sept 2013Dismissed
Rajasthan Rajya Vidhyut Utpadan Nigam Ltd. Vs The Railway Administration and Others
Rajasthan High Court · (2013) 09 RAJ CK 0114
High Courts02 Sept 2013Allowed
Nagarmal Sharma and Another Vs The State of Rajasthan and Others
Rajasthan High Court · (2013) 4 CDR 1923 : (2014) 2 WLN 55
Rajasthan Right of Children to Free and Compulsory Education Rules, 2011 — Rule 7
High Courts02 Sept 2013
ACTO (FS) Sriganagar Vs M/s. Bunge India Pvt. Ltd.
Rajasthan High Court · (2014) 70 VST 49
Rajasthan Sales Tax Act, 1994 — Section 86
High Courts02 Sept 2013Disposed Off
Rajendra Kumar Pareek Vs Union of India and Others
Rajasthan High Court · (2013) 09 RAJ CK 0061
Constitution of India, 1950 — Article 227
High Courts02 Sept 2013Allowed
Smt. Ramjanki Vs Smt. Dhanni Bai and Others
Rajasthan High Court · (2013) 09 RAJ CK 0037
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 3, Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 25, Order 41 Rule 31
High Courts02 Sept 2013Dismissed
Madan Lal Vs Jagdish and Others
Rajasthan High Court · (2014) 2 WLN 35
High Courts30 Aug 2013Disposed Off
Ishwari Prasad Vs Ramji Lal and Others
Rajasthan High Court · (2014) 1 WLN 266
High Courts30 Aug 2013Dismissed
Anil Kumar Chouhan Vs State of Rajasthan State of Rajasthan Vs Anil Kumar Chouhan
Rajasthan High Court · (2013) 08 RAJ CK 0054
Penal Code, 1860 (IPC) — Section 302, 304, 307, 309, 324
High Courts30 Aug 2013
State of Rajasthan and Others Vs Ms. Jamna Rajpurohit State of Rajasthan Vs Parwati Suthar and Another
Rajasthan High Court · (2013) 4 CDR 2275 : (2014) 1 WLN 348
High Courts30 Aug 2013Allowed
Mohan Lal Meena Vs The State of Rajasthan and Others
Rajasthan High Court · (2014) 1 WLN 196
High Courts30 Aug 2013Allowed
Rasbihari and Another Vs The Additional District Judge (Fast Track) and Others
Rajasthan High Court · AIR 2014 Raj 9 : (2014) 2 RLW 960 : (2014) 1 WLN 79
High Courts30 Aug 2013
Commissioner of Income Tax Vs Vardhman Industries
Rajasthan High Court · (2014) 264 CTR 580 : (2014) 363 ITR 625
High Courts29 Aug 2013
Assistant Commissioner Vs Somani Mills
Rajasthan High Court · (2014) 44 GST 539