High Courts26 Aug 2013Dismissed
Panchu Ram Vs The State of Rajasthan
Rajasthan High Court · (2013) 08 RAJ CK 0109
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 920 of 2,241
High Courts26 Aug 2013
Assistant Commercial Taxes Officer Vs M/s. Kamal Enterprises
Rajasthan High Court · (2013) 08 RAJ CK 0105
Rajasthan Value Added Tax Act, 2003 — Section 84
High Courts26 Aug 2013Dismissed
Laxman Ram Devpal Vs The State of Raj. and Others
Rajasthan High Court · (2014) 1 WLN 318
High Courts26 Aug 2013Allowed
Mahendra Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 3 SCT 367 : (2014) 1 WLN 232
Constitution of India, 1950 — Article 14, 16, 21, 309
High Courts26 Aug 2013Allowed
Kumari Saraswati Vs Rajasthan High Court and Another
Rajasthan High Court · (2013) 4 CDR 2253 : (2013) 4 WLN 292
Rajasthan Compassionate Appointment of Dependants of Deceased Government Servant Rules, 1996 — Rule 2(c)
High Courts26 Aug 2013Partly Allowed
Smt. Kaneej and Others Vs Gulab Rasool and Others
Rajasthan High Court · (2013) 08 RAJ CK 0053
High Courts26 Aug 2013Dismissed
Nagar Nigam Vs Smt. Amiran and Others
Rajasthan High Court · (2013) 08 RAJ CK 0032
High Courts26 Aug 2013Dismissed
Dr. Gangasharan Gupta (since deceased) through Legal Representative Vs Smt. Firoja (since deceased) through Legal Representatives
Rajasthan High Court · (2014) 1 WLN 295
High Courts26 Aug 2013
M/s. Khurana Construction Vs Union of India and Another
Rajasthan High Court · (2014) 1 WLN 130
High Courts26 Aug 2013Partly Allowed
Laxmi Narayan Vs State of Rajasthan
Rajasthan High Court · (2014) 2 RLW 1415
High Courts23 Aug 2013Dismissed
Pankaj Jain Vs Smt. Sushila Devi and Others
Rajasthan High Court · (2013) 08 RAJ CK 0102
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts23 Aug 2013Allowed
Smt. Sarati and Others Vs Public in General
Rajasthan High Court · (2013) 08 RAJ CK 0057
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Succession Act, 1925 — Section 372
High Courts23 Aug 2013
Commissioner of Income Tax Vs Amarjothi Granites (India) (P) Ltd.
Rajasthan High Court · (2013) 263 CTR 621
High Courts23 Aug 2013
Commissioner of Income Tax Vs Om Prakash Mandora
Rajasthan High Court · (2013) 262 CTR 646 : (2014) 222 TAXMAN 138
High Courts23 Aug 2013
Assistant Commercial Taxes Officer Vs Sarita Water Tank System
Rajasthan High Court · (2014) 44 GST 554
High Courts22 Aug 2013Partly Allowed
Jagji Vs Assistant Engineer and Another
Rajasthan High Court · (2013) 4 WLN 12
High Courts22 Aug 2013Dismissed
Chhitar Mal (since deceased) through his LRs and Another Vs Radhey Shyam and Others
Rajasthan High Court · (2013) 08 RAJ CK 0110
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts22 Aug 2013Partly Allowed
The New India Assurance Co. Ltd. Vs Smt. Chhoti Devi and Others
Rajasthan High Court · (2013) 08 RAJ CK 0093
Workmens Compensation Act, 1923 — Section 30, 4
High Courts22 Aug 2013Dismissed
Smt. Shanti Devi Vs Pankaj Pankaj Bhatnagar Vs Smt. Shanti Devi and Another
Rajasthan High Court · AIR 2014 Raj 59 : (2014) 1 CDR 21 : (2014) 1 RLW 899 : (2013) 4 WLN 177
High Courts21 Aug 2013Allowed
Suresh Jain Vs Addl. District Judge
Rajasthan High Court · (2014) 1 WLN 95