High Courts02 Aug 2013Allowed
Smt. Shanti Devi and Others Vs Mod Singh and Others
Rajasthan High Court · (2013) 08 RAJ CK 0063
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 923 of 2,241
High Courts02 Aug 2013Dismissed
Asha Shiksha Samiti Vs The State of Rajasthan and Others
Rajasthan High Court · (2013) 08 RAJ CK 0060
Constitution of India, 1950 — Article 226, 227
High Courts02 Aug 2013Dismissed
Kesari Chand Sethia Vs State of Rajasthan and Others
Rajasthan High Court · (2014) LabIC 1606 : (2014) 1 RLW 279 : (2013) 4 WLN 476
Constitution of India, 1950 — Article 141, 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 197, 482Penal Code, 1860 (IPC) — Section 120B, 409, 467, 468, 471
High Courts02 Aug 2013Partly Allowed
United India Insurance Company Ltd. Vs Smt. Meera Kanwar and Others
Rajasthan High Court · (2014) 1 AnWR 353 : (2014) 140 FLR 283 : (2013) 4 LLJ 326 : (2014) 1 WLN 361
Workmens Compensation Act, 1923 — Section 30, 4A(3)(a)
High Courts02 Aug 2013Dismissed
Reetika Chauhan Vs Rajasthan Public Service Commission
Rajasthan High Court · (2014) 1 WLN 162
High Courts01 Aug 2013Disposed Off
Om Prakash Prajapat Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 1 WLN 34
High Courts01 Aug 2013Disposed Off
Amra Bhambi Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 140 FLR 286 : (2013) 4 LLJ 263
High Courts01 Aug 2013
Assistant Commercial Taxes Officer Vs M/s. Manmohan Corporation
Rajasthan High Court · (2013) 08 RAJ CK 0101
Rajasthan Sales Tax Act, 1994 — Section 78(5)
High Courts01 Aug 2013Partly Allowed
Ambalal and Others Vs Shri Dadhimati Mataji Mandir Pranyas and Others
Rajasthan High Court · (2013) 08 RAJ CK 0099
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11, Order 9 Rule 9Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
High Courts01 Aug 2013Partly Allowed
Mahesh @ Peeru Parashar and Others Vs Shri Dadhimati Mataji Mandir Pranyas and Others
Rajasthan High Court · (2014) 1 WLN 333
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 11
High Courts01 Aug 2013Dismissed
Suhara Singh @ Sawara Singh Vs The Board of Revenue and Others
Rajasthan High Court · (2013) 08 RAJ CK 0095
Constitution of India, 1950 — Article 226, 227
High Courts01 Aug 2013Dismissed
LR's of late Smt. Jannat Joje Chhipa Vs Shridhar and Others
Rajasthan High Court · (2013) 08 RAJ CK 0094
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115Constitution of India, 1950 — Article 12, 226, 227
High Courts01 Aug 2013
Mumtaz Khan Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 4 CDR 2208
High Courts01 Aug 2013
Anil Kumar Shrivastava Vs Mukesh Chand Saxena and Others
Rajasthan High Court · (2014) 1 WLN 1
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 7 Rule 11, Order 7 Rule 11(a), 151, 20
High Courts01 Aug 2013Dismissed
Union of India and Others Vs Kapoor Chand and Another
Rajasthan High Court · (2014) 1 WLN 306
High Courts01 Aug 2013Dismissed
The Oriental Insurance Company Ltd. Vs Smt. Meera and Others
Rajasthan High Court · (2013) 08 RAJ CK 0064
High Courts01 Aug 2013Dismissed
Pani Devi Vs Pramod Kumar Mansinghka and Another
Rajasthan High Court · (2013) 4 WLN 116
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 226, 227Government of India Act, 1915 — Section 107
High Courts01 Aug 2013
Assistant Commercial Taxes Officer Vs M/s. Universal Petrochemical Ltd.
Rajasthan High Court · (2013) 08 RAJ CK 0059
Rajasthan Sales Tax Act, 1994 — Section 78(5)
High Courts01 Aug 2013Allowed
Smt. Sulochna Jain Vs State of Raj. and Others
Rajasthan High Court · (2014) 1 WLN 360
Rajasthan Minor Mineral Concession Rules, 1986 — Rule 11(1)
High Courts01 Aug 2013Dismissed
Smt. Mor Devi alias Teji Bai Khubani Vs Union of India
Rajasthan High Court · (2014) 1 WLN 307