High Courts15 Jul 2013Allowed
Jairam Das @ Ramji Vs The State of Rajasthan and Others
Rajasthan High Court · (2013) 07 RAJ CK 0202
Constitution of India, 1950 — Article 14Penal Code, 1860 (IPC) — Section 121, 122, 123, 124, 125
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 932 of 2,241
High Courts15 Jul 2013Dismissed
Ratan Lal Vs Mangi Lal and Others
Rajasthan High Court · (2013) 4 WLN 102
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts15 Jul 2013Dismissed
Sohan Lal Vs Kana Ram Beniwal and Others
Rajasthan High Court · (2013) 07 RAJ CK 0140
Motor Vehicles Act, 1988 — Section 173
High Courts15 Jul 2013Allowed
Harkesh Meena Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 07 RAJ CK 0136
High Courts15 Jul 2013
M/s. Rao Construction Company and Another Vs Union of India and Others
Rajasthan High Court · (2013) 3 WLN 410
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts15 Jul 2013Disposed Off
Bhopal Nobel P.G. College Vs N.K. Dashora and Others
Rajasthan High Court · (2013) 07 RAJ CK 0101
High Courts15 Jul 2013Disposed Off
G.S. Bhardwaj Vs Secretary, Department of Personnel, Govt. of Raj. and Another
Rajasthan High Court · (2013) 4 WLN 404
High Courts15 Jul 2013Allowed
Rajveer @ Bawaji Vs State of Rajasthan
Rajasthan High Court · (2013) 07 RAJ CK 0098
Penal Code, 1860 (IPC) — Section 201, 302, 394, 397
High Courts15 Jul 2013Dismissed
Sita Ram Vs Ram Narain and Others
Rajasthan High Court · (2013) 07 RAJ CK 0097
Motor Vehicles Act, 1988 — Section 173
High Courts15 Jul 2013Dismissed
Mahavir Jain Vs Dargah Committee
Rajasthan High Court · (2013) 07 RAJ CK 0091
High Courts15 Jul 2013
Shri Dala Vs The Chairman-cum-Managing Director, Rajasthan Rajya Vidhyut Prasaran Nigam Ltd. and Others
Rajasthan High Court · (2013) 4 CDR 1917
High Courts15 Jul 2013Dismissed
Rajveer Meena Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 07 RAJ CK 0076
High Courts15 Jul 2013Disposed Off
Aashish Kumar Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 4 WLN 386
High Courts15 Jul 2013Dismissed
Balvinder Kaur Vs Executive Engineer Irrigation Dept. and Others
Rajasthan High Court · (2014) 1 WLN 300
High Courts15 Jul 2013Dismissed
Rajkumar and Another Vs Narendra Kumar Kansliwal
Rajasthan High Court · (2014) 1 WLN 425
High Courts15 Jul 2013Disposed Off
Jhaman Bhai Parbat Bhai Patel Vs Baggha Bhai Dhanabai Khalasi and Others
Rajasthan High Court · (2013) 07 RAJ CK 0026
Arbitration and Conciliation Act, 1996 — Section 8Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151
High Courts15 Jul 2013Dismissed
Vijay Kumar Vs L.Rs. of Kanhaiya Lal and Others
Rajasthan High Court · (2014) 1 WLN 136
High Courts15 Jul 2013Disposed Off
Sunil Kumar Sharma Vs The Jaipur Development Authority and Others
Rajasthan High Court · (2013) 4 WLN 472
High Courts12 Jul 2013Dismissed
Smt. Femida Vs The State of Rajasthan and Another
Rajasthan High Court · (2013) 4 WLN 369
High Courts12 Jul 2013Allowed
Subhash Pradhan Vs Hindustan Petroleum Corporation Ltd. and Another
Rajasthan High Court · (2013) 4 WLN 398