High Courts10 Jul 2013Dismissed
Vikram Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 4 WLN 344
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 935 of 2,241
High Courts09 Jul 2013Partly Allowed
Regional Manager Vs Smt. Sito Devi and Others
Rajasthan High Court · (2013) 139 FLR 437 : (2013) 5 LLN 793
High Courts09 Jul 2013Allowed
Hari Ram and Another Vs Murlidhar and Others
Rajasthan High Court · (2013) 4 WLN 448
Motor Vehicles Act, 1988 — Section 173
High Courts09 Jul 2013Disposed Off
Pratap Ram Vs Chela Ram
Rajasthan High Court · (2013) 3 RLW 2590 : (2013) 4 WLN 337
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 24, Order 43 Rule 1(u), 96
High Courts09 Jul 2013
Suman Devi Vs Bharat Petroleum Corporation Ltd. and Others
Rajasthan High Court · (2014) 1 WLN 373
High Courts09 Jul 2013Dismissed
Munna Lal Vs Maman Singh @ Mam Singh
Rajasthan High Court · (2013) 3 WLN 571
High Courts09 Jul 2013
Sudhir Kumar Tiwari Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 WLN 362
High Courts09 Jul 2013
Smt. Shakuntala and Others Vs Shri Kamla and Another
Rajasthan High Court · (2013) 3 WLN 544
High Courts09 Jul 2013Allowed
Chandra Kala Vs Jai Prakash
Rajasthan High Court · (2013) 3 WLN 573
Hindu Marriage Act, 1955 — Section 13, 13(1A), 13(1A)(ii), 23(1), 23(1)(a)
High Courts09 Jul 2013Dismissed
Sohan and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 WLN 398
High Courts09 Jul 2013Dismissed
United India Insurance Company Ltd. Vs Hari Ram and Others
Rajasthan High Court · (2013) 07 RAJ CK 0088
Motor Vehicles Act, 1988 — Section 149(1)
High Courts09 Jul 2013Dismissed
Mehtab Singh Bhati Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 4 WLN 379
High Courts09 Jul 2013Allowed
Taufik Ahmed Vs State of Rajasthan
Rajasthan High Court · (2013) 4 WLN 4
High Courts09 Jul 2013
Bhanwar Singh and Others Vs The State of Rajasthan
Rajasthan High Court · (2014) CriLJ 73
High Courts08 Jul 2013
Jagmohan Yadav Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 WLN 386
Rajasthan Panchayati Raj Act, 1994 — Section 39(2)
High Courts08 Jul 2013
Indra Kumari (Smt.) and Another Vs Court of the Addl. District Judge-IV, Kota and Others
Rajasthan High Court · (2014) 1 WLN 381
High Courts08 Jul 2013Allowed
Ram Prakash Vs University of Rajasthan and Others
Rajasthan High Court · (2013) 4 WLN 347
Constitution of India, 1950 — Article 14University Grants Commission Act, 1956 — Section 2(f), 22(1)
High Courts08 Jul 2013Allowed
Shri Geeta Mandir Trust and Others Vs LRs. of late Dwarda Kas
Rajasthan High Court · (2013) 3 WLN 563
Constitution of India, 1950 — Article 227
High Courts08 Jul 2013
Vagaram and Others Vs Gautam Rishi Trust and Others
Rajasthan High Court · (2013) 4 WLN 422
Limitation Act, 1963 — Section 5Rajasthan Public Trusts Act, 1959 — Section 38
High Courts08 Jul 2013Dismissed
Khema Ram Vs Laxman Ram and Others
Rajasthan High Court · (2013) 4 WLN 27
Limitation Act, 1963 — Section 5