High Courts05 Jul 2013Dismissed
Mohru and Others Vs Mangalram and Others
Rajasthan High Court · (2013) 3 WLN 372
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 937 of 2,241
High Courts05 Jul 2013
Bhura Ram Saharan and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 CDR 1561
High Courts05 Jul 2013Dismissed
Pragati Industrial Training and Another Vs State of Rajasthan
Rajasthan High Court · (2013) 3 WLN 541
High Courts05 Jul 2013Dismissed
Brajbihari and Another Vs SBBJ and Others
Rajasthan High Court · (2013) 3 WLN 561
High Courts05 Jul 2013Dismissed
Manoj Nagpal and Another Vs Smt. Archana Kathuria and Others
Rajasthan High Court · (2014) 1 WLN 346
High Courts05 Jul 2013Dismissed
Shibbu and Another Vs Bahadur Singh
Rajasthan High Court · (2013) 4 WLN 95
High Courts05 Jul 2013Partly Allowed
Mishri Vs State of Rajasthan
Rajasthan High Court · (2014) 1 Crimes 119
High Courts04 Jul 2013
Amit-Mass (J.V.) Vs North Western Railway
Rajasthan High Court · (2013) 4 WLN 400
High Courts04 Jul 2013Dismissed
Union of India Vs Smt. Vijay Laxmi and Others
Rajasthan High Court · (2013) 3 WLN 542
High Courts04 Jul 2013Allowed
M/s. S.D. and Company and Others Vs The State Bank of India and Others
Rajasthan High Court · (2013) 4 WLN 229
High Courts04 Jul 2013Dismissed
Rajkumari Vs Punjab National Bank and Others
Rajasthan High Court · (2013) 4 WLN 363
High Courts04 Jul 2013Allowed
Dr. Bakul Dev Vs M/s. Om Harihar Education Services Pvt. Ltd. and Others
Rajasthan High Court · (2013) 3 WLN 395
High Courts04 Jul 2013Dismissed
Satya Narayan Vs Smt. Ghisee Devi and Others
Rajasthan High Court · (2014) 1 RLW 502
High Courts04 Jul 2013Allowed
Ramesh Vs Addl. Collector and Others
Rajasthan High Court · (2013) 3 WLN 464
High Courts04 Jul 2013Dismissed
Balya Vs Ganesh and Others
Rajasthan High Court · (2013) 3 WLN 539
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 226, 227
High Courts04 Jul 2013Allowed
Ram Sewak and Another Vs The State of Rajasthan
Rajasthan High Court · (2013) 07 RAJ CK 0128
Criminal Procedure Code, 1973 (CrPC) — Section 169, 313Penal Code, 1860 (IPC) — Section 365, 366, 376
High Courts04 Jul 2013Dismissed
Mahesh Prakash Bhardwaj through LRs. Vs Ex. Engineer, PWD and Another
Rajasthan High Court · (2013) 3 WLN 496
Land Acquisition Act, 1894 — Section 18, 4(1)
High Courts04 Jul 2013Dismissed
The New India Assurance Company Limited Vs Smt. Sugna Bai and Others
Rajasthan High Court · (2014) 1 ACC 440 : (2014) ACJ 1735 : (2013) 3 WLN 567
Workmens Compensation Act, 1923 — Section 10(3), 14, 15, 22, 3(2)
High Courts03 Jul 2013
Ramesh Chand Meena Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 1 WLN 76
High Courts03 Jul 2013
Dilip Singh and Another Vs Govind Agarwal and Others
Rajasthan High Court · (2013) 3 WLN 402
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227Specific Relief Act, 1963 — Section 6