COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 939 of 2,241

High Courts02 Jul 2013Dismissed

State of Rajasthan and Others Vs Vikas Kumar Agarwal and Others Hemlata Kanojia Vs State of Rajasthan and Others State of Rajasthan and Others Vs Shimbhu Dayal Khateek and Another

Rajasthan High Court · (2014) LabIC 415

Right of Children to Free and Compulsory Education Act, 2009 — Section 23

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High Courts02 Jul 2013Dismissed

Shreedhar Calla Vs The State of Rajasthan and Others

Rajasthan High Court · (2013) 07 RAJ CK 0119

Constitution of India, 1950 — Article 14

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High Courts02 Jul 2013Disposed Off

Vagtu Devi Vs State of Rajasthan and Others

Rajasthan High Court · (2013) 4 CDR 2155

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High Courts01 Jul 2013

Hari Mohan and Others Vs State of Rajasthan and Another

Rajasthan High Court · (2014) 2 DMC 210 : (2014) 2 RLW 1335

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High Courts01 Jul 2013Dismissed

Sundaram Saini Vs State of Rajasthan and Others

Rajasthan High Court · (2013) 3 WLN 390

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High Courts01 Jul 2013

M/s. Ganesh Woolen Vs The District Level Screening Committee and Others

Rajasthan High Court · (2014) 74 VST 30

Limitation Act, 1963 — Section 5

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High Courts01 Jul 2013Dismissed

Manohar Singh Vs State of Rajasthan and Another

Rajasthan High Court · (2013) 07 RAJ CK 0182

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High Courts01 Jul 2013Dismissed

Smt. Savitri Devi and Another Vs The Raj. Tourism Development Corp. Ltd. and Others

Rajasthan High Court · (2013) 4 WLN 69

Constitution of India, 1950 — Article 226Easements Act, 1882 — Section 52, 60, 61, 62, 62(c)

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High Courts01 Jul 2013

Rajasthan Bar Federation Vs High Court of Judicature for Rajasthan and Others

Rajasthan High Court · (2013) 07 RAJ CK 0169

Arbitration and Conciliation Act, 1996 — Section 11, 32, 34, 37Civil Procedure Code, 1908 (CPC) — Section 89Constitution of India, 1950 — Article 39A

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High Courts01 Jul 2013

Commissioner of Income Tax Vs M/s. Rajasthan Urban Infrastructure

Rajasthan High Court · (2013) 261 CTR 628 : (2013) 359 ITR 385 : (2013) 31 STR 642

Income Tax Act, 1961 — Section 194J

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High Courts01 Jul 2013

Hamnuman Soni Vs State (Home Department) Ors.

Rajasthan High Court · (2013) 07 RAJ CK 0147

Constitution of India, 1950 — Article 226

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High Courts01 Jul 2013

Commissioner of Income Tax-I, Jaipur Vs Baid Leasing and Finance Co. Ltd.

Rajasthan High Court · (2013) 262 CTR 553 : (2013) 359 ITR 413 : (2013) 218 TAXMAN 243

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High Courts01 Jul 2013

Yadvendra Singh and Others Vs Smt. Bhanwar Kanwar

Rajasthan High Court · (2013) 4 WLN 402

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High Courts01 Jul 2013

Anil Kumar Sharma Vs Rajasthan Public Service Commission

Rajasthan High Court · (2013) 4 WLN 412

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High Courts28 Jun 2013Disposed Off

Mahaveer Prasad Dhayal Vs State of Rajasthan and Others

Rajasthan High Court · (2013) 4 CDR 1962

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High Courts25 Jun 2013Dismissed

State of Rajasthan and Others Vs Mohanlal Kolida

Rajasthan High Court · (2014) 2 WLN 31

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High Courts21 Jun 2013Dismissed

Manish Sharma Vs High Court of Judicature for Rajasthan

Rajasthan High Court · (2013) LabIC 3091

Constitution of India, 1950 — Article 309

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High Courts18 Jun 2013Dismissed

Smt. Anita Singh Vs State of Raj. and Others

Rajasthan High Court · (2013) 06 RAJ CK 0007

Constitution of India, 1950 — Article 14

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High Courts07 Jun 2013Dismissed

Smt. Bhanwar Kanwar Vs State of Rajasthan and Others

Rajasthan High Court · (2013) 06 RAJ CK 0005

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High Courts07 Jun 2013Allowed

Devi Lal and Others Vs The State of Rajasthan State of Rajasthan Vs Smt. Sayari and Others

Rajasthan High Court · (2013) 06 RAJ CK 0004

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 148, 149, 302, 304, 323

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