COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 941 of 2,241

High Courts30 May 2013Dismissed

Ganesh Vs State of Raj.

Rajasthan High Court · (2014) 1 RLW 25

High Courts30 May 2013Disposed Off

Suraj Narain Vs Narain Das and Others

Rajasthan High Court · (2013) 3 WLN 277

High Courts30 May 2013Dismissed

Special Judge (Essential Commodities Act Cases) and Others Vs Anand Swaroop Sharma

Rajasthan High Court · (2013) 3 CDR 1370 : (2014) 1 RLW 398 : (2013) 3 WLN 348

Constitution of India, 1950 — Article 136, 14, 226, 311(2)

High Courts29 May 2013Dismissed

Surendra Singh Vs State of Raj.

Rajasthan High Court · (2013) 4 RLW 3295

High Courts29 May 2013Dismissed

Devendra Prasad Sharma Vs State of Rajasthan and Others

Rajasthan High Court · (2013) 3 WLN 256

Penal Code, 1860 (IPC) — Section 406, 498A

High Courts29 May 2013Disposed Off

Baljeet Singh Vs State of Raj. and Others

Rajasthan High Court · (2013) 4 CDR 1956 : (2014) 2 DMC 62

High Courts29 May 2013Allowed

Smt. Bhagwati Devi Vs Smt. Komal Devi and Others

Rajasthan High Court · (2013) 3 WLN 140

Rajasthan Panchayati Raj Act, 1994 — Section 25, 80

High Courts29 May 2013Dismissed

Ram Lal Dhanka Vs The State of Rajasthan and Others

Rajasthan High Court · (2013) 05 RAJ CK 0104

Rajasthan Land Revenue Act, 1956 — Section 90BRajasthan Tenancy Act, 1955 — Section 42, 42(b)

High Courts29 May 2013

Mrs. Nanudi alias Kanudi and Others Vs State of Rajasthan

Rajasthan High Court · (2013) 3 WLN 473

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 107, 306, 498A

High Courts29 May 2013

Ashok Kumar Sankhala Vs Pooran Singh and Others

Rajasthan High Court · (2013) 05 RAJ CK 0101

Motor Vehicles Act, 1988 — Section 140, 166, 173

High Courts29 May 2013

Anmol Bus Service Vs The State of Rajasthan and Others

Rajasthan High Court · (2013) 05 RAJ CK 0091

Motor Vehicles Act, 1988 — Section 207, 207(2)

High Courts29 May 2013Allowed

Murugun Navamani Vs M/s. Ramavat Construction Pvt. Ltd.

Rajasthan High Court · (2013) 3 WLN 449

Companies Act, 1956 — Section 2, 291, 5Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 141(1), 141(2)

High Courts29 May 2013

Subhash Vs State of Raj.

Rajasthan High Court · (2014) 1 Crimes 115 : (2013) 4 RLW 3166

High Courts29 May 2013Dismissed

Guddu @ Riyasat Ansari Vs The State of Rajasthan

Rajasthan High Court · (2013) CriLJ 3699 : (2014) 2 RCR(Criminal) 879 : (2013) 3 WLN 270

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 64, 7ANarcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 8

High Courts29 May 2013

Commercial Taxes Officer Vs Laxmi Roller Floor Mills

Rajasthan High Court · (2014) 43 GST 212 : (2013) 65 VST 379

High Courts28 May 2013

Raj Kumar Vs Chairman-cum-Managing Director and Another

Rajasthan High Court · (2014) 2 CDR 634

High Courts28 May 2013Dismissed

Usman Ali Vs The State of Rajasthan and Others

Rajasthan High Court · (2013) 05 RAJ CK 0158

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 18, 4, 5A, 6, 6(3)

High Courts28 May 2013Dismissed

Devi Singh Vs The State of Rajasthan and Others

Rajasthan High Court · (2013) 05 RAJ CK 0134

Land Acquisition Act, 1894 — Section 11A, 18, 4, 4(1), 5A

High Courts28 May 2013Dismissed

The State of Rajasthan and Others Vs Hari Prasad Meena

Rajasthan High Court · (2013) 3 WLN 124

Constitution of India, 1950 — Article 14

High Courts28 May 2013Dismissed

M/s. R.N. Metals and Another Vs The Rajasthan Vidhyut Utpadan Nigam Limited and Others

Rajasthan High Court · AIR 2013 Raj 179 : (2014) 1 BC 174

Constitution of India, 1950 — Article 226