High Courts24 May 2013
M/s. Galaxy Exports Vs The Commissioner of Income Tax (Appeals)
Rajasthan High Court · (2013) 05 RAJ CK 0110
Income Tax Act, 1961 — Section 80HHC
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 943 of 2,241
High Courts24 May 2013
Raju Alias Rajendra Vs State of Rajasthan
Rajasthan High Court · (2013) 05 RAJ CK 0107
Arms Act, 1959 — Section 25, 4Criminal Procedure Code, 1973 (CrPC) — Section 313, 397(401)
High Courts24 May 2013Allowed
Balwant Singh Vs The State of Rajasthan
Rajasthan High Court · (2013) 05 RAJ CK 0106
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 52, 53Penal Code, 1860 (IPC) — Section 376(2)(G)
High Courts24 May 2013Allowed
Raja Singh @ Nirbho Singh Vs State of Rajasthan
Rajasthan High Court · (2013) 3 WLN 164
Arms Act, 1959 — Section 25, 3Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 52, 53Penal Code, 1860 (IPC) — Section 302
High Courts24 May 2013Dismissed
Poonam Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 WLN 179
Constitution of India, 1950 — Article 226
High Courts24 May 2013Dismissed
Naru Khan Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 05 RAJ CK 0064
Constitution of India, 1950 — Article 15(3), 39Criminal Procedure Code, 1973 (CrPC) — Section 397, 401
High Courts24 May 2013Dismissed
Vinod Pittie Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 4 WLN 161
High Courts24 May 2013
Assistant Commercial Taxes Officer, Flying Squad Vs Gaurav Enterprises and Another
Rajasthan High Court · (2013) 66 VST 559
Rajasthan Sales Tax Act, 1994 — Section 78(5)
High Courts24 May 2013
M/s. PRL Project and Infrastructure Limited Vs Road State Road Development and Construction Corporation Ltd. and Others
Rajasthan High Court · (2013) 3 CDR 1667
High Courts24 May 2013
Assistant Commercial Taxes Officer, Anti Evasion-II Vs Agarwal Sales Corporation and Another
Rajasthan High Court · (2013) 66 VST 484
Rajasthan Sales Tax Act, 1994 — Section 86
High Courts24 May 2013Allowed
Kaluram Meena Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 05 RAJ CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 308Probation of Offenders Act, 1958 — Section 12, 3, 4
High Courts23 May 2013Disposed Off
Rafique Vs Bismillah and Others
Rajasthan High Court · (2013) 3 WLN 50
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts23 May 2013Allowed
Kishan Lal Meghwal Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 4 WLN 419
High Courts23 May 2013
Assistant Commercial Taxes Officer, Ward-II Vs Radhika Jewellers
Rajasthan High Court · (2013) 66 VST 124
Rajasthan Sales Tax Act, 1994 — Section 5
High Courts23 May 2013
Rakesh Sharma Vs State of Rajasthan
Rajasthan High Court · (2013) 05 RAJ CK 0131
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401Penal Code, 1860 (IPC) — Section 379
High Courts23 May 2013Dismissed
Gajendra Singh Yadav Vs Smt. Bindu Yadav
Rajasthan High Court · (2013) 05 RAJ CK 0095
Constitution of India, 1950 — Article 15(3), 39Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Protection of Women From Domestic Violence Act, 2005 — Section 12, 29
High Courts23 May 2013Dismissed
Jassa Ram Choudhary and Another Vs Union of India and Others
Rajasthan High Court · (2013) 4 CDR 1705
Constitution of India, 1950 — Article 136, 226, 227
High Courts22 May 2013Dismissed
Ashok Kumar Vs Suraj Prakash and Others
Rajasthan High Court · (2013) 4 WLN 82
High Courts22 May 2013
Assistant Commercial Tax Officer, Anti-Evasion-II Vs Sikhar Chand Kailash Chand Jain and Another
Rajasthan High Court · (2013) 65 VST 493
High Courts22 May 2013Allowed
Pradeep Kumar Vs State and Others
Rajasthan High Court · (2013) 3 CDR 1634