High Courts22 Apr 2013
Keshav Singh and Others Vs RPSC and Others
Rajasthan High Court · (2013) 4 CDR 1827
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 953 of 2,241
High Courts18 Apr 2013
Maa Rahnawali Swayam Sahayta Samooh Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 2 WLN 608
Rajasthan Foodgrains and other Essential Articles (Regulation and Distribution) Order, 1976 — Clause 8
High Courts18 Apr 2013
Vimla Dhariwal (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 4 WLN 513
Protection of Women from Domestic Violence Act, 2005 — Section 12
High Courts17 Apr 2013Dismissed
Rewadiya and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 2 WLN 580
High Courts17 Apr 2013Disposed Off
Suresh Chand Sharma Vs Swami Keshwanand Rajasthan Agricultural University and Another
Rajasthan High Court · (2013) 2 WLN 396
High Courts17 Apr 2013Allowed
Patas Kanwar (Smt.) and Others Vs Gordhan Ram and Others
Rajasthan High Court · (2013) 2 WLN 610
High Courts17 Apr 2013Disposed Off
Nandu Dyeing and Others Vs Rajasthan State Industrial and Investment Corporation Ltd. and Another
Rajasthan High Court · (2013) 3 CDR 1398 : (2013) 4 RLW 3305 : (2014) 2 WLN 58
High Courts17 Apr 2013
Dharma Harijan Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 2 WLN 436
Constitution of India, 1950 — Article 14, 16
High Courts16 Apr 2013Dismissed
Jagdish and Others Vs Board of Revenue and Others
Rajasthan High Court · (2013) 4 WLN 43
High Courts16 Apr 2013
Sanjay Alias Gafudiya Vs State of Rajasthan and Others
Rajasthan High Court · (2013) CriLJ 3706 : (2014) 3 RCR(Criminal) 508
High Courts16 Apr 2013Dismissed
L.Rs. of Ram Prashad Vs Smt. Maya Devi
Rajasthan High Court · AIR 2013 Raj 172 : (2013) 2 WLN 597
Partnership Act, 1932 — Section 40, 42, 42(b), 43
High Courts16 Apr 2013
Ramesh Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 3 CCR 24 : (2013) 3 CDR 1345 : (2013) CriLJ 2376 : (2013) 2 RLW 1490
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 5Constitution of India, 1950 — Article 142, 145, 161, 226, 72Criminal Procedure Code, 1973 (CrPC) — Section 389, 401, 401(6), 426, 432
High Courts16 Apr 2013
Shyam Lal Gurjar Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 2 WLN 417
Constitution of India, 1950 — Article 14, 226
High Courts16 Apr 2013Dismissed
United India Insurance Company Ltd. Vs Aamna Khatun and Others Aamna Khatun and Others Vs United India Insurance Company Ltd.
Rajasthan High Court · (2013) 2 WLN 554
Motor Vehicles Act, 1988 — Section 133, 173Penal Code, 1860 (IPC) — Section 279, 304A, 377
High Courts16 Apr 2013
Smt. Kiran Maharia Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 4 CDR 2189
High Courts15 Apr 2013Allowed
Surajbhan Vs Central Administrative Tribunal and Others
Rajasthan High Court · (2013) 2 WLN 571
High Courts15 Apr 2013Dismissed
United India Insurance Company Ltd. Vs Smt. Santosh Devi and Others
Rajasthan High Court · (2014) 1 ACC 762 : (2014) ACJ 1287 : (2014) 4 ALLMR 4 : (2013) 3 CDR 1577 : (2013) 2 WLN 561
Motor Vehicles Act, 1988 — Section 128, 173
High Courts15 Apr 2013Dismissed
Kamala @ Kamali (Smt.) Vs The Collector and District Magistrate and Others
Rajasthan High Court · (2013) 4 WLN 52
High Courts10 Apr 2013
Satayaveer Jhakhar Vs Taj Mohammed Rathore and Another
Rajasthan High Court · (2013) 4 RLW 3242
High Courts10 Apr 2013
Malkhan Singh Vishnoi Vs The Director, C.B.I.
Rajasthan High Court · (2013) 4 RLW 3121