High Courts05 Apr 2013Partly Allowed
The Chief Manager Vs Tulchhi
Rajasthan High Court · (2013) 4 WLN 63
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 955 of 2,241
High Courts05 Apr 2013Dismissed
Amar Chand Vs Arjaram @ Arjunram and Others
Rajasthan High Court · (2013) 3 WLN 42
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts05 Apr 2013Dismissed
Suresh Kumar Vs Dhirendra Kumar Jain
Rajasthan High Court · (2013) 3 WLN 23
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts05 Apr 2013Allowed
New India Assurance Co. Ltd. Vs Panchu and Others
Rajasthan High Court · (2013) 2 ACC 786 : (2013) ACJ 2876 : (2014) 1 AnWR 386 : (2013) 2 RLW 1813
Civil Procedure Code, 1908 (CPC) — Section 2(11)Hindu Succession Act, 1956 — Section 8Motor Vehicles Act, 1988 — Section 140, 166, 166(1)(a), 166(1)(c), 173
High Courts05 Apr 2013Partly Allowed
Nand Ram and Others Vs Yusuf and Others
Rajasthan High Court · (2013) 3 WLN 34
High Courts05 Apr 2013Dismissed
Harnam Singh Vs Smt. Vaktawari and Another
Rajasthan High Court · (2013) 2 WLN 618
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts05 Apr 2013Allowed
Satya Narayan Vs Puspendra Kumar Jain and Another
Rajasthan High Court · (2013) 3 WLN 508
Criminal Procedure Code, 1973 (CrPC) — Section 389, 397Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts05 Apr 2013
Vishal Chaudhory Vs State of Rajasthan and Others
Rajasthan High Court · (2013) CriLJ 4068
High Courts05 Apr 2013Disposed Off
Hazi Ali Hayder and Others Vs Ladhu Ram and Another
Rajasthan High Court · (2013) 3 WLN 3
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2
High Courts05 Apr 2013Allowed
Dr. Farook Ahmed Vs State of Rajasthan and Another
Rajasthan High Court · (2014) 1 CCR 153 : (2014) 1 RLW 170 : (2013) 4 WLN 233
High Courts05 Apr 2013Disposed Off
Anita Meena Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 WLN 33
Rajasthan Panchayati Raj Rules, 1996 — Rule 265
High Courts05 Apr 2013Allowed
Sharmishtha Sharma (Smt.) Vs State of Rajasthan
Rajasthan High Court · (2013) 4 RLW 3445
High Courts04 Apr 2013Dismissed
Vikash and Another Vs The State of Rajasthan
Rajasthan High Court · (2013) 04 RAJ CK 0106
Criminal Procedure Code, 1973 (CrPC) — Section 319, 70(2)Penal Code, 1860 (IPC) — Section 120B, 363, 366, 366(A), 376
High Courts04 Apr 2013Disposed Off
Sepoy Balkaran Singh Vs Union of India and Others
Rajasthan High Court · (2013) 2 WLN 544
Armed Forces Tribunals Act, 2007 — Section 14(2), 34, 34(1)Pension Regulations For Army, 1961 — Regulation 173, 173A
High Courts04 Apr 2013Dismissed
Mahesh Kumar Dwivedi Vs State of Rajasthan
Rajasthan High Court · (2013) 04 RAJ CK 0090
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts04 Apr 2013Disposed Off
Jai Kumar Bhatt and Others Vs State of Rajasthan
Rajasthan High Court · (2013) 2 Crimes 688 : (2013) 4 RLW 2958 : (2013) 4 WLN 350
Explosive Substances Act, 1908 — Section 4, 5
High Courts04 Apr 2013Allowed
Ramgopal Jain Vs The State of Rajasthan and Others
Rajasthan High Court · (2013) CriLJ 3160
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 109, 110, 401, 87
High Courts04 Apr 2013Allowed
Shri Pratapmal Dharewa Dadabari Trust and Others Vs Ganpat Das and Others
Rajasthan High Court · (2013) 4 CDR 1759 : (2013) 2 RLW 1735 : (2013) 2 WLN 524
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts04 Apr 2013Dismissed
Kamal B. Kapur (Dr.) and Another Vs State of Raj. and Another
Rajasthan High Court · (2013) 4 RLW 3536
High Courts04 Apr 2013Dismissed
Gurudwara Sadh Sangat Vs Brahmin Sunar Samaj and Others
Rajasthan High Court · (2013) 4 CDR 2191