High Courts31 Jan 2014Dismissed

Mangi Lal Vs State of Rajasthan

Rajasthan High Court · (2014) 2 RLW 1410

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302
High Courts30 Jan 2014Disposed Off

Man Singh Vs The State of Rajasthan

Rajasthan High Court · (2014) 3 WLN 339

Criminal Procedure Code, 1973 (CrPC) — Section 375Penal Code, 1860 (IPC) — Section 279, 304-AProbation of Offenders Act, 1958 — Section 4
High Courts30 Jan 2014Dismissed

Sansar Chandra Vs State of Raj.

Rajasthan High Court · (2014) 2 RLW 1404

Criminal Procedure Code, 1973 (CrPC) — Section 173(3), 173(8), 190, 202, 210Wild Life (Protection) Act, 1972 — Section 39, 48-A, 49-A, 49-B, 50
High Courts30 Jan 2014Dismissed

Bijoy Agarwal Vs State of Raj. and Another

Rajasthan High Court · (2015) 2 Crimes 81 : (2014) 2 RLW 1372

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 6, 155(2), 156(1)Constitution of India, 1950 — Article 142, 226Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 178(d), 179, 204