High Courts04 Feb 2014Dismissed
State of Rajasthan Vs Jagdish
Rajasthan High Court · (2014) 02 RAJ CK 0006
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 875 of 2,241
High Courts04 Feb 2014Allowed
Rohit Singh Vs Vishambhar Dayal Shukla
Rajasthan High Court · (2014) 2 RLW 1367
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(d), 115Jaipur Development Authority Act, 1982 — Section 17, 99
High Courts03 Feb 2014Dismissed
Shabbeer Khan Vs Gaurav Sharma and Another
Rajasthan High Court · (2015) 3 ACC 740 : (2015) ACJ 1483
High Courts03 Feb 2014Dismissed
The Chairman, Municipal Board and Another Vs Bhanwar Lal and Others
Rajasthan High Court · (2014) 4 WLN 95
High Courts03 Feb 2014Allowed
Mangal Singh Vs Champa Lal
Rajasthan High Court · (2014) 3 WLN 416
Specific Relief Act, 1963 - Section 16(c) 22(2)
High Courts03 Feb 2014Disposed Off
Rekha Vs The State of Rajasthan and Others
Rajasthan High Court · (2014) 02 RAJ CK 0166
Penal Code, 1860 (IPC) — Section 120-B, 201, 302
High Courts03 Feb 2014Dismissed
Brij Narayan Saini Vs Jai Narayan Saini and Another
Rajasthan High Court · (2014) 02 RAJ CK 0165
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Hindu Succession Act, 1956 — Section 8
High Courts03 Feb 2014Dismissed
Yudhister Alimchandani Vs Nuclear Power Corporation
Rajasthan High Court · (2014) 3 CDR 1818 : (2014) 141 FLR 769 : (2014) LabIC 3392 : (2014) 3 RLW 2075 : (2014) 2 SCT 816
Constitution of India, 1950 — Article 226
High Courts03 Feb 2014
Oriental Insurance Company Ltd. Vs Mohini Devi
Rajasthan High Court · (2014) 142 FLR 124
Employees Compensation Act, 1923 — Section 30, 4-A(3)(b)
High Courts03 Feb 2014Dismissed
L.Rs. of Vikram Singh Vs Gyan Singh
Rajasthan High Court · (2014) 1 CDR 574 : (2015) 2 WLN 263
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts03 Feb 2014
Assistant Commissioner, Commercial Taxes, Anti Evasion Vs Rajasthan Textile Mills
Rajasthan High Court · (2014) 74 VST 472
High Courts03 Feb 2014
Poonam Vashishtha Vs University of Rajasthan
Rajasthan High Court · (2014) 4 CDR 1898
High Courts03 Feb 2014
Ramesh Chand Kakkar Vs The Rajasthan State Road Transport Corporation and Others
Rajasthan High Court · (2014) 02 RAJ CK 0032
High Courts03 Feb 2014
Narsi Vs The State of Rajasthan
Rajasthan High Court · (2014) 02 RAJ CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173(8), 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts03 Feb 2014
Kiran Kumari and Others Vs Hanumant Singh and Others
Rajasthan High Court · (2014) 02 RAJ CK 0020
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 28, 96
High Courts03 Feb 2014Dismissed
Kamla Devi Vs Krishna Bhuriya
Rajasthan High Court · (2014) 3 WLN 474
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 40 Rule 1, 151
High Courts03 Feb 2014Dismissed
Shrinath Prasad Vs Pooran Chand and Others
Rajasthan High Court · (2014) 02 RAJ CK 0009
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts31 Jan 2014
Ram Kripal Gupta Vs Rent Tribunal and Others
Rajasthan High Court · (2014) 2 RCR(Civil) 428 : (2014) 1 RCR(Rent) 290
Constitution of India, 1950 — Article 215
High Courts31 Jan 2014Allowed
Punjab National Bank Vs Jain Wool House
Rajasthan High Court · (2014) 3 RLW 2416
Limitation Act, 1963 — Section 18
High Courts31 Jan 2014Dismissed
Jagdish Vs Murti Mandir Shri Nayamaji
Rajasthan High Court · (2014) 3 WLN 176
Civil Procedure Code, 1908 (CPC) — Section 100, 103