High Courts06 Feb 2014Disposed Off
Khatumal Vs The State of Rajasthan
Rajasthan High Court · (2014) 02 RAJ CK 0148
Criminal Procedure Code, 1973 (CrPC) — Section 313, 433Prevention of Food Adulteration Act, 1954 — Section 16, 7
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 873 of 2,241
High Courts06 Feb 2014Dismissed
Kailash Chandra and Others Vs Vijay Shanker and Others
Rajasthan High Court · (2014) 02 RAJ CK 0145
High Courts06 Feb 2014
Chandresh Kalal and Others etc. Vs State of Rajasthan and Others etc.
Rajasthan High Court · (2014) 02 RAJ CK 0139
Constitution of India, 1950 — Article 226Rajasthan Excise Act, 1950 — Section 54, 69(1)(e), 69(4), 9ARajasthan Value Added Tax Act, 2003 — Section 88
High Courts06 Feb 2014Dismissed
Nisar Ahmed and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2014) 02 RAJ CK 0126
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 323, 341
High Courts06 Feb 2014Partly Allowed
Smt. Usha Mathur and Others Vs Shri Prem Shanker and Another
Rajasthan High Court · (2014) 2 RLW 1014
High Courts06 Feb 2014Dismissed
Ajay Kumar Vs State of Rajasthan and Another
Rajasthan High Court · (2014) 02 RAJ CK 0110
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts06 Feb 2014Dismissed
Ram Niwas and Others Vs Union of India and Another
Rajasthan High Court · (2014) 02 RAJ CK 0100
Constitution of India, 1950 — Article 14, 16
High Courts06 Feb 2014Allowed
Smt. Usha Chaukadiwal Vs Sundar Das and Another
Rajasthan High Court · (2014) 02 RAJ CK 0098
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts06 Feb 2014
Commissioner of Income Tax Vs Jai Kumar Bakliwal
Rajasthan High Court · (2014) 267 CTR 396 : (2014) 366 ITR 217
Income Tax Act, 1961 — Section 131, 260A, 68
High Courts06 Feb 2014Dismissed
Juglal and Others Vs The Board of Revenue and Others
Rajasthan High Court · (2014) 02 RAJ CK 0080
Constitution of India, 1950 - Article 227 — Rajasthan Tenancy Act, 1955 - Section 183, 224, 45, 46, 46(2)
High Courts06 Feb 2014
Suresh Vs State of Rajasthan
Rajasthan High Court · (2015) 1 BC 632 : (2015) 2 Crimes 712 : (2014) 4 RCR(Civil) 962
Criminal Procedure Code, 1973 (CrPC) — Section 374, 389, 389(1), 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts06 Feb 2014Allowed
Parthu Vs State of Rajasthan
Rajasthan High Court · (2014) CriLJ 2020
Penal Code, 1860 (IPC) — Section 141, 149, 302, 323, 324
High Courts06 Feb 2014
National Highways Authority of India Vs Madanganj Hotels
Rajasthan High Court · (2014) 02 RAJ CK 0059
Arbitration and Conciliation Act, 1996 — Section 34, 34(2)(b)(ii), 37National Highways Act, 1956 — Section 3A, 3G, 3G (5), 3G (7(a), 3G (7)
High Courts06 Feb 2014
Dhruv Chaturvedi Vs Arya Samaj and Others
Rajasthan High Court · (2014) 02 RAJ CK 0058
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts06 Feb 2014
Mohan Lal Bunkar Vs State and Others
Rajasthan High Court · (2014) 02 RAJ CK 0042
High Courts06 Feb 2014
Neelam Vs The District & Sessions Judge and Others
Rajasthan High Court · (2014) 02 RAJ CK 0041
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 41 Rule 27, Order 47 Rule 1Constitution of India, 1950 — Article 137, 145
High Courts06 Feb 2014
Prem Chand Dhedhiya and Others Vs Sunder Lal and Others
Rajasthan High Court · (2014) 02 RAJ CK 0036
Motor Vehicles Act, 1988 — Section 140, 166, 173
High Courts06 Feb 2014
Kanhaiya Singh Santok Singh Vs Kartar Singh
Rajasthan High Court · (2014) 02 RAJ CK 0035
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5, 100
High Courts06 Feb 2014
State of Rajasthan and Others Vs Bhawan Avam Path Nirman (Bohra) & Company
Rajasthan High Court · (2014) 02 RAJ CK 0031
Arbitration and Conciliation Act, 1996 — Section 12, 31(3), 32(2)(v), 34, 34(2)(a)(v)
High Courts06 Feb 2014
Vikas Electricals Vs Union of India and Others
Rajasthan High Court · (2014) 02 RAJ CK 0030
Arbitration Act, 1940 — Section 10, 11, 12, 13, 14