High Courts06 Feb 2014
Harbel Singh Vs Arya Samaj and Others
Rajasthan High Court · (2014) 02 RAJ CK 0029
Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 874 of 2,241
High Courts06 Feb 2014
Ram Gopal Vs Gurmej Singh and Others
Rajasthan High Court · (2014) 02 RAJ CK 0025
Motor Vehicles Act, 1988 — Section 173
High Courts06 Feb 2014
Ashish Kumar and Others Vs The Divisional Commissioner and Others
Rajasthan High Court · (2014) 02 RAJ CK 0024
Limitation Act, 1963 — Section 5Rajasthan Land Revenue Act, 1956 — Section 46, 90-B, 90-B(3), 90-B(7)
High Courts06 Feb 2014Disposed off
Manohar Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 3 CDR 1152
High Courts06 Feb 2014Partly Allowed
Rupee Vs Bahadur Singh and Others
Rajasthan High Court · (2015) 3 CDR 1215
Motor Vehicles Act, 1988 - Section 140 166 173
High Courts05 Feb 2014Dismissed
Mumtaz Ahmed Khan Vs Smt. Veenu Gupta
Rajasthan High Court · (2014) 02 RAJ CK 0191
Contempt of Courts Act, 1971 — Section 20Industrial Disputes Act, 1947 — Section 20, 29
High Courts05 Feb 2014
Ami Chand Vs State of Rajasthan
Rajasthan High Court · (2014) LabIC 4011
Constitution of India, 1950 — Article 136, 14, 16Industrial Disputes Act, 1947 — Section 11APenal Code, 1860 (IPC) — Section 379, 409
High Courts05 Feb 2014Dismissed
Mahesh Khilwani Vs State of Rajasthan and Another
Rajasthan High Court · (2014) 02 RAJ CK 0123
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8, Order 9 Rule 9
High Courts05 Feb 2014Dismissed
Bhure Khan Vs Yasin Khan
Rajasthan High Court · (2014) 2 CDR 788 : (2014) 2 RLW 1744
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100, 107
High Courts05 Feb 2014
Raj Kumar Vs Raghunath
Rajasthan High Court · (2014) 4 WLN 291
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(r)
High Courts05 Feb 2014Allowed
Gurdeep Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (2014) 02 RAJ CK 0051
High Courts04 Feb 2014Dismissed
Kailash Chand Vs Gyan Chand Chordia (Jain)
Rajasthan High Court · (2014) 42 CDR 970 : (2014) 2 WLN 598
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts04 Feb 2014Dismissed
Smt. Ganga Devi and Others Vs The Board of Revenue and Others
Rajasthan High Court · (2014) 1 WLN 516
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 34 Rule 7, Order 39 Rule 7Constitution of India, 1950 — Article 227Rajasthan Tenancy Act, 1955 — Section 212, 230
High Courts04 Feb 2014
Lala Vs The State of Rajasthan
Rajasthan High Court · (2014) 2 WLN 214
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53Penal Code, 1860 (IPC) — Section 363, 366, 379
High Courts04 Feb 2014Dismissed
Rameshwar Lal and Others Vs Jai Prakash and Others
Rajasthan High Court · AIR 2014 Raj 72 : (2014) 2 CDR 593 : (2015) 2 WLN 233
Hindu Minority and Guardianship Act, 1956 - Section 8 8(2)Transfer of Property Act, 1882 - Section 6(h)
High Courts04 Feb 2014Dismissed
Shobha Devi Vs State of Rajasthan
Rajasthan High Court · (2015) 2 BC 528
Criminal Procedure Code, 1973 (CrPC) - Section 313 — Negotiable Instruments Act, 1881 - Section 138
High Courts04 Feb 2014Partly Allowed
Jarina Bano and Others Vs Bhiya Ram and Others
Rajasthan High Court · (2014) 02 RAJ CK 0083
Motor Vehicles Act, 1988 - Section 140, 166, 173
High Courts04 Feb 2014
The New India Assurance Co. Ltd. and Others Vs Sukhi and Others
Rajasthan High Court · (2014) 02 RAJ CK 0052
Motor Vehicles Act, 1988 - Section 140, 146, 147, 149, 149(2)
High Courts04 Feb 2014Dismissed
Gopal and Others Vs Additional District Judge No. 3, Jaipur District and Others
Rajasthan High Court · (2014) 02 RAJ CK 0007
Evidence Act, 1872 — Section 90