High Courts07 Feb 2014Allowed
Rajasthan State Road Transport Corporation Vs Surendra Singh Rajawat
Rajasthan High Court · (2014) 2 LLJ 428 : (2014) LLR 751
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 872 of 2,241
High Courts07 Feb 2014
Assistant Commercial Tax Officer, Flying Squad Vs Mohan Lal and Company
Rajasthan High Court · (2014) 74 VST 478
High Courts07 Feb 2014Allowed
Haji Menu Vs Union of India
Rajasthan High Court · AIR 2014 Raj 97 : (2016) 1 WLN 493
Constitution of India, 1950 — Article 14, 19(1)(a), 21Passports Act, 1967 — Section 5, 5(2), 5(2)(a), 6, 6(2)
High Courts07 Feb 2014
Prabhu Dayal Jat Vs Indian Oil Corporation Ltd.
Rajasthan High Court · (2014) 3 CDR 1709
High Courts07 Feb 2014
Kapoor Chand @ Kapoora Ram Vs State of Rajasthan
Rajasthan High Court · (2014) 1 RLW 848
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302
High Courts07 Feb 2014Dismissed
Ganesh Das Vs Shanti Devi
Rajasthan High Court · (2014) 3 RLW 2459
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 7 Rule 7, 104, 11, 96
High Courts07 Feb 2014
Naula and Others Vs Raja Devi and Others
Rajasthan High Court · (2014) 02 RAJ CK 0040
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 10, Order 2 Rule 2, Order 7 Rule 11, 96Registration Act, 1908 — Section 23, 32, 36
High Courts07 Feb 2014
Assistant Commercial Tax Officer Vs Rohitash Kumar
Rajasthan High Court · (2014) 74 VST 495
High Courts07 Feb 2014Dismissed
Netram Vs Rohitash and Another
Rajasthan High Court · (2014) 02 RAJ CK 0005
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(b), 115
High Courts07 Feb 2014
RSRTC, Ajmer and Another Vs Prabhat Acharaya and Another RSRTC, Ajmer Vs Mahesh Chand Sharma and Another
Rajasthan High Court · (2014) 2 CDR 608 : (2014) 141 FLR 264 : (2014) 2 LLJ 344 : (2014) 3 WLN 330
Constitution of India, 1950 — Article 136, 226Industrial Disputes Act, 1947 — Section 11A, 15
High Courts06 Feb 2014
Rakesh Kumar Vs The State of Rajasthan
Rajasthan High Court · (2014) 4 WLN 368
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12Penal Code, 1860 (IPC) — Section 304B, 406, 498A
High Courts06 Feb 2014
Gotu Lal Vs The State of Rajasthan
Rajasthan High Court · (2014) 4 WLN 381
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12Penal Code, 1860 (IPC) — Section 307, 376Protection of Children From Sexual Offences Act, 2012 — Section 3, 4
High Courts06 Feb 2014Allowed
Smt. Dhapu Bai Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 02 RAJ CK 0179
High Courts06 Feb 2014
Mahesh Kumar Vs Rajendra Kumar Solanki and Others
Rajasthan High Court · (2014) 2 WLN 97
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 227
High Courts06 Feb 2014Allowed
Brij Mohan Vs District and Sessions Judge and Others
Rajasthan High Court · (2014) 4 CDR 1846 : (2014) LabIC 1837 : (2014) 2 RLW 1283 : (2014) 4 SCT 71
Constitution of India, 1950 — Article 14, 16, 21
High Courts06 Feb 2014
Jamna Lal Meena Vs The State of Rajasthan
Rajasthan High Court · (2014) 2 WLN 604
Penal Code, 1860 (IPC) — Section 308
High Courts06 Feb 2014
Banwari Lal Kushwah Vs State of Rajasthan
Rajasthan High Court · (2014) 4 Crimes 180 : (2014) 3 RCR(Criminal) 681
Constitution of India, 1950 — Article 190(4)Criminal Procedure Code, 1973 (CrPC) — Section 438, 81Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts06 Feb 2014Disposed Off
Ram Karan Vs The State of Rajasthan
Rajasthan High Court · (2014) 4 WLN 130
Criminal Procedure Code, 1973 (CrPC) — Section 313, 433Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts06 Feb 2014Allowed
Magna Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 02 RAJ CK 0150
Penal Code, 1860 (IPC) — Section 302
High Courts06 Feb 2014Disposed Off
Balwant Singh Vs The State of Rajasthan
Rajasthan High Court · (2014) 02 RAJ CK 0149
Criminal Procedure Code, 1973 (CrPC) — Section 313, 433Prevention of Food Adulteration Act, 1954 — Section 16, 7