High Courts11 Feb 2014
Sushila Vs Prem Chand and Others
Rajasthan High Court · (2014) 02 RAJ CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 313Penal Code, 1860 (IPC) — Section 406, 498 A, 498A
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 871 of 2,241
High Courts11 Feb 2014
Jagan Prasad Gupta Vs State Bank of India and Others
Rajasthan High Court · (2014) 02 RAJ CK 0022
High Courts11 Feb 2014
Chanda Lal and Others Vs Board of Revenue and Others
Rajasthan High Court · (2014) 02 RAJ CK 0021
Constitution of India, 1950 — Article 226, 226(3)Rajasthan Tenancy Act, 1955 — Section 183, 88
High Courts11 Feb 2014
Jaipur Kathak Kendra Vs The Judge, Labour Court and Others
Rajasthan High Court · (2014) 02 RAJ CK 0018
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Industrial Disputes Act, 1947 — Section 25-F, 25G, 25H
High Courts11 Feb 2014
Ram Bux Singh Vs RSRTC and Others
Rajasthan High Court · (2014) 02 RAJ CK 0016
High Courts11 Feb 2014
State of Rajasthan Vs Birbal and Others
Rajasthan High Court · (2014) 2 Crimes 85
Penal Code, 1860 (IPC) — Section 120-B, 302, 380, 457
High Courts11 Feb 2014
Badri Vs Har Bai
Rajasthan High Court · AIR 2014 Raj 108 : (2014) 3 ALLMR 78 : (2014) 3 DMC 592
Civil Procedure Code, 1908 (CPC) — Section 151Hindu Marriage Act, 1955 — Section 13, 13(2), 13-B, 13-B(1), 13-B(2)
High Courts10 Feb 2014Dismissed
Teja Ram Vs State of Rajasthan
Rajasthan High Court · (2014) 3 WLN 398
Rajasthan Land Revenue Act, 1956 — Section 91Rajasthan Tenancy Act, 1955 — Section 188, 221, 223, 88
High Courts10 Feb 2014Dismissed
Krishna Gopal Ayurved Bhawan Dharmarth Trust Vs Deen Bandhu Choudhary
Rajasthan High Court · (2014) 2 RLW 1656
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts10 Feb 2014Dismissed
Shri Asharam Bapu Vs State of Rajasthan
Rajasthan High Court · (2015) 2 CCR 9 : (2014) 2 Crimes 162 : (2014) 3 RLW 2407
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 151, 161, 164, 309, 439Evidence Act, 1872 — Section 114A
High Courts10 Feb 2014Disposed Off
Harwinder Kaur Vs State Bank of India
Rajasthan High Court · (2014) 3 CDR 1353 : (2014) 4 RLW 3121
Banking Regulation Act, 1949 — Section 21, 35AConstitution of India, 1950 — Article 14, 21
High Courts10 Feb 2014
Commissioner of Income Tax Vs Consulting Engineering Group Ltd.
Rajasthan High Court · (2014) 267 CTR 447 : (2014) 365 ITR 284 : (2014) 223 TAXMAN 440
Companies Act, 1956 — Section 269Income Tax Act, 1961 — Section 260A, 40A(2)(a), 40A(2)(b), 44AD, 44AF
High Courts10 Feb 2014Disposed Off
Sohan Singh Seera Vs V.K. Gupta and Others
Rajasthan High Court · (2014) 02 RAJ CK 0131
High Courts10 Feb 2014Dismissed
Municipal Board Vs Sushil Narayan Bohra
Rajasthan High Court · (2014) LabIC 1752 : (2014) 2 RLW 1369
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Industrial Disputes Act, 1947 — Section 17, 25F
High Courts10 Feb 2014
Suresh Kumar Jatrana Vs National Highway Authority of India
Rajasthan High Court · (2014) 4 CDR 1875
High Courts10 Feb 2014
Rameshwarlal Vs Banwari
Rajasthan High Court · (2014) 4 CDR 1895 : (2014) 3 WLN 548
High Courts10 Feb 2014
Omprakash Jain Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 02 RAJ CK 0028
High Courts07 Feb 2014Disposed Off
Devi Lal Vs State of Rajasthan
Rajasthan High Court · (2014) 4 BC 207 : (2015) 1 Crimes 711 : (2014) 3 RCR(Criminal) 156 : (2014) 2 RLW 1721 : (2014) 3 WLN 118
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts07 Feb 2014Partly Allowed
Smt. Saroj and Others Vs Prabhu Narain Mathur and Another
Rajasthan High Court · (2014) 1 CDR 554 : (2014) 3 RLW 2281
Benami Transactions (Prohibition) Act, 1988 - Section 4 4(3)Civil Procedure Code, 1908 (CPC) - Order 41 Rule 22, Order 41 Rule 33, Order 41 Rule 4, Order 47 Rule 1, Order 47 Rule 4Evidence Act, 1872 - Section 91 92
High Courts07 Feb 2014Allowed
Manju Devi and Another Vs Shankar Singh and Others
Rajasthan High Court · (2015) 1 ACC 648 : (2015) ACJ 130