High Courts13 Feb 2014Allowed
Deen Mohd. Vs Industrial Tribunal
Rajasthan High Court · (2014) 3 CDR 1487 : (2014) 141 FLR 901 : (2014) 4 RLW 3150 : (2014) 3 SCT 494
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 870 of 2,241
High Courts13 Feb 2014
Devendra Singh Jodha Vs Indian Oil Corporation Ltd.
Rajasthan High Court · (2014) 42 CDR 968
High Courts12 Feb 2014Allowed
Rakesh Bhandari Vs State of Rajasthan
Rajasthan High Court · (2014) 3 WLN 271
Constitution of India, 1950 — Article 226
High Courts12 Feb 2014Allowed
Vanita Ben Vs Devshi Bhai
Rajasthan High Court · (2014) 3 ACC 417 : (2015) ACJ 315 : (2014) 2 AnWR 197 : (2014) 2 RLW 1325
Motor Vehicles Act, 1988 — Section 147, 147(1), 147(2), 217, 217(2)
High Courts12 Feb 2014
Ramzan and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 2 WLN 165
Criminal Procedure Code, 1973 (CrPC) — Section 482Protection of Women From Domestic Violence Act, 2005 — Section 23
High Courts12 Feb 2014
Sarwar Siddiqui Vs Syed Anwar Ali
Rajasthan High Court · (2014) 4 WLN 304
Penal Code, 1860 (IPC) — Section 408, 420, 467, 468, 471
High Courts12 Feb 2014Allowed
Kalyan Das Vs The State of Rajasthan
Rajasthan High Court · (2014) 2 WLN 356
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Motor Vehicles Act, 1988 — Section 162, 166, 168(1), 175
High Courts12 Feb 2014Dismissed
Chuni Devi Vs Narpat Singh
Rajasthan High Court · (2014) 3 WLN 382
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 9
High Courts12 Feb 2014
Phool Singh Vs Mohan Lal
Rajasthan High Court · (2014) 4 WLN 333
Arbitration and Conciliation Act, 1996 — Section 8Civil Procedure Code, 1908 (CPC) — Section 115
High Courts12 Feb 2014
Trust Mandir Kaila Devi Ji Vs Sugan
Rajasthan High Court · (2014) 3 WLN 557
Constitution of India, 1950 — Article 226, 227
High Courts11 Feb 2014
Commissioner of Central Excise Vs Goyal Proteins Ltd.
Rajasthan High Court · (2014) 27 GSTR 205
Central Excises and Salt Act, 1944 — Section 11A, 35G
High Courts11 Feb 2014
S.M. Goyal Vs The Central Administrative Tribunal and Others
Rajasthan High Court · (2014) LabIC 1539
High Courts11 Feb 2014Dismissed
Ayal Das Vs State of Rajasthan
Rajasthan High Court · AIR 2014 Raj 126
High Courts11 Feb 2014Dismissed
Kailash Narain Mahavar Vs Sona Bai
Rajasthan High Court · AIR 2014 Raj 120
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Limitation Act, 1963 — Section 5
High Courts11 Feb 2014Dismissed
Mahendra Pal Vs State of Rajasthan
Rajasthan High Court · (2015) 3 BC 59
Criminal Procedure Code, 1973 (CrPC) - Section 243, 245, 482 — Negotiable Instruments Act, 1881 - Section 138
High Courts11 Feb 2014
Chhitarlal and Others Vs Ramlal and Others
Rajasthan High Court · (2014) 02 RAJ CK 0045
Motor Vehicles Act, 1988 — Section 133, 147, 173
High Courts11 Feb 2014
Vandana and Others Vs Raj. University of Health Sciences and Others
Rajasthan High Court · (2014) 02 RAJ CK 0039
High Courts11 Feb 2014
Jai Dayal Vs Abdul Hafiz and Others
Rajasthan High Court · (2014) 02 RAJ CK 0037
Motor Vehicles Act, 1988 — Section 173Penal Code, 1860 (IPC) — Section 279, 337, 338, 427
High Courts11 Feb 2014
Naurang Ram Vs The State of Rajasthan and Others
Rajasthan High Court · (2014) 02 RAJ CK 0033