High Courts21 Feb 2014Dismissed
Ankit Panchal and Others Vs The Rajasthan University of Health Science and Others
Rajasthan High Court · (2014) 02 RAJ CK 0055
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 868 of 2,241
High Courts20 Feb 2014Allowed
Shankar Das Vs State of Rajasthan
Rajasthan High Court · (2014) 2 WLN 65
Penal Code, 1860 (IPC) — Section 302, 323
High Courts20 Feb 2014Dismissed
Gambhir Singh and Others Vs The Board of Revenue and Others
Rajasthan High Court · (2014) 02 RAJ CK 0078
Constitution of India, 1950 - Article 226, 227 — Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 - Section 9 — Rajasthan Land Revenue Act, 1956 - Section 82 — Rajasthan Tenancy Act, 1955 - Section 16, 16(ii), 232, 88
High Courts20 Feb 2014
Commissioner of Income Tax Vs Hari Singh
Rajasthan High Court · (2014) 267 CTR 442
Income Tax Act, 1961 — Section 143(3), 148, 263
High Courts20 Feb 2014Allowed
Kumbha Ram Khatik Vs State of Rajasthan
Rajasthan High Court · (2014) 2 CDR 1041
High Courts20 Feb 2014
Nathu Lal and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 1 Crimes 402
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 18, 8
High Courts20 Feb 2014Dismissed
The Union of India and Others Vs Sawal Ram and Others
Rajasthan High Court · (2014) 02 RAJ CK 0056
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(d), 80 — Constitution of India, 1950 - Article 227 — Rajasthan Tenancy Act, 1955 - Section 15, 16, 188, 230, 5(43)
High Courts20 Feb 2014
Sou. Alka Anil Janib Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 1 RLW 619
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 178(d), 179, 202Negotiable Instruments Act, 1881 (NI) — Section 138, 3, 72
High Courts20 Feb 2014
J.K. Cement Works and Others Vs Rajasthan Electricity Regulatory Commission and Others
Rajasthan High Court · (2014) 02 RAJ CK 0017
Central Excises and Salt Act, 1944 — Section 11AConstitution of India, 1950 — Article 136Electricity Act, 2003 — Section 14, 142, 15, 177(2), 42
High Courts19 Feb 2014Allowed
Babu Lal Seervi and Others Vs The Rajasthan High Court and Another
Rajasthan High Court · (2014) 02 RAJ CK 0174
Rajasthan Service Rules, 1951 — Rule 26A
High Courts19 Feb 2014
Basant Kumar Vs Maharaja Ganga Singh University
Rajasthan High Court · (2014) 2 CDR 796
Constitution of India, 1950 — Article 226
High Courts19 Feb 2014
Jagdish Prasad Fageria Vs State of Rajasthan
Rajasthan High Court · (2014) 4 CDR 1856
High Courts19 Feb 2014Partly Allowed
Zeeshan Khan and Others Vs Jai Narayan Vyas University and Others
Rajasthan High Court · (2014) 02 RAJ CK 0074
Constitution of India, 1950 - Article 14, 226
High Courts19 Feb 2014
Bank of Rajasthan Ltd. and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 1 RLW 320
Criminal Procedure Code, 1973 (CrPC) — Section 362, 482Penal Code, 1860 (IPC) — Section 120B, 406
High Courts18 Feb 2014Dismissed
Smt. Kastu Bai and Others Vs L.Rs. of Shri Otarmal and Others
Rajasthan High Court · (2014) 1 CDR 425 : (2015) 2 WLN 146
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 41 Rule 27(1)(b) 100 107 107(d)
High Courts18 Feb 2014
M/s. Mayur Crafts Pvt. Ltd. Vs Shri Anil Kumar Bansal
Rajasthan High Court · (2014) 2 CDR 607 : (2014) 2 WLN 105
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, Order 5 Rule 20, Order 9 Rule 13
High Courts18 Feb 2014
New India Assurance Company Ltd. Vs Santosh
Rajasthan High Court · (2014) 2 LLJ 439
Workmens Compensation Act, 1923 — Section 30, 4(1)(b)
High Courts18 Feb 2014Allowed
Sharad @ Sharad Chandra and Another Vs State of Rajasthan
Rajasthan High Court · (2015) 1 CCR 90 : (2014) 2 Crimes 159 : (2014) 4 RLW 3156
Criminal Procedure Code, 1973 (CrPC) — Section 439Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 23Penal Code, 1860 (IPC) — Section 109, 120B, 120-B, 34, 342
High Courts18 Feb 2014Partly Allowed
Ramdeen and Others Vs Board of Revenue and Others
Rajasthan High Court · (2014) 02 RAJ CK 0082
Constitution of India, 1950 - Article 227 — Rajasthan Tenancy Act, 1955 - Section 15, 19, 232, 88, 91
High Courts18 Feb 2014Allowed
New India Assurance Co. Ltd. Vs Oswal Machinery Store and Others
Rajasthan High Court · (2015) 3 ACC 376 : (2015) ACJ 1067
Employees Compensation Act, 1923 - Section 22, 30 — Penal Code, 1860 (IPC) - Section 279, 304-A