High Courts24 Feb 2014Disposed Off
Durg Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (2014) 02 RAJ CK 0140
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 867 of 2,241
High Courts24 Feb 2014
Udai Singh Vs State of Rajasthan
Rajasthan High Court · (2014) 4 CDR 1965
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468
High Courts24 Feb 2014Dismissed
The Commissioner, Rajasthan Elementary Education Council and Others Vs Shama Zahra and Others
Rajasthan High Court · (2014) 02 RAJ CK 0079
High Courts24 Feb 2014Partly Allowed
Rajkumar Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 2 RLW 1077
Negotiable Instruments Act, 1881 - Section 138
High Courts24 Feb 2014
Padam Chand Kothari and Others Vs Krishna Devi and Others
Rajasthan High Court · (2014) 02 RAJ CK 0050
Civil Procedure Code, 1908 (CPC) — Section 96Contract Act, 1872 — Section 55
High Courts24 Feb 2014
Geeta Devi and Others Vs Jag Mohan and Others
Rajasthan High Court · (2014) 02 RAJ CK 0049
Motor Vehicles Act, 1988 — Section 173
High Courts24 Feb 2014
Kamla and Others Vs Narain and Others
Rajasthan High Court · (2014) 02 RAJ CK 0026
Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1872 — Section 68, 90
High Courts21 Feb 2014
Mahesh Chandra Swami Vs Bhagwati Swami
Rajasthan High Court · (2014) 4 WLN 338
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 22 Rule 3, Order 6 Rule 17
High Courts21 Feb 2014Dismissed
Raj Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2014) CriLJ 2630
Criminal Procedure Code, 1973 (CrPC) - Section 313 397 401Penal Code, 1860 (IPC) - Section 406 498A
High Courts21 Feb 2014
Asstt. Engineer Vs Lali Devi
Rajasthan High Court · (2015) 3 ACC 365 : (2015) ACJ 1028 : (2014) 2 LLJ 390 : (2014) LLR 749
Employees Compensation Act, 1923 — Section 2(d), 2(dd), 2(n), 30
High Courts21 Feb 2014Dismissed
Sarwan Kumar Vs Executive Officer, Nagar Palika and Another
Rajasthan High Court · (2014) 02 RAJ CK 0175
Industrial Disputes Act, 1947 - Section 25F
High Courts21 Feb 2014Dismissed
Smt. Kamla Vs The State of Rajasthan and Others
Rajasthan High Court · (2014) 2 Crimes 86
Criminal Procedure Code, 1973 (CrPC) - Section 397 401Penal Code, 1860 (IPC) - Section 406 498A
High Courts21 Feb 2014Dismissed
The State of Rajasthan Vs The Judge, Labour Court cum Industrial Tribunal and Another
Rajasthan High Court · (2014) 02 RAJ CK 0134
Industrial Disputes Act, 1947 - Section 17 2(oo) 25F
High Courts21 Feb 2014Allowed
Bhagwan Singh Vs Ghanshyam and Another
Rajasthan High Court · (2014) 2 RLW 1353 : (2014) 4 WLN 326
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2(a), 151
High Courts21 Feb 2014
Chhotu Singh Vs The Board of Revenue
Rajasthan High Court · (2014) 4 WLN 162
Criminal Procedure Code, 1973 (CrPC) — Section 145Rajasthan Tenancy Act, 1955 — Section 15
High Courts21 Feb 2014Dismissed
Jagdish Kumar Sain Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 02 RAJ CK 0102
Limitation Act, 1963 - Section 5
High Courts21 Feb 2014Disposed Off
Khema Ram Vs The State of Rajasthan and Others
Rajasthan High Court · (2014) 02 RAJ CK 0072