High Courts26 Feb 2014Dismissed
Jitendra Kumar Shrotriya Vs Rajasthan Rajya Vidyut Prasaran Nigam Ltd.
Rajasthan High Court · (2015) 1 CDR 74 : (2014) 2 WLN 499
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 866 of 2,241
High Courts26 Feb 2014
Reetu Kalasua Vs State of Rajasthan
Rajasthan High Court · (2014) 3 CDR 1768 : (2014) 141 FLR 894 : (2014) LabIC 2913 : (2014) 4 RLW 3282 : (2014) 3 SCT 489
Constitution of India, 1950 — Article 16, 309
High Courts26 Feb 2014
Manish Kumar Vs Indu Singhal
Rajasthan High Court · (2015) 2 CDR 918 : (2014) 4 RLW 3224
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227
High Courts26 Feb 2014
Bhajan Lal Bhatia Vs State of Rajasthan
Rajasthan High Court · (2014) 4 WLN 404
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(1)(D)(2)
High Courts26 Feb 2014Allowed
Hari Singh Kasinbar Vs Union of India and Others
Rajasthan High Court · (2015) 2 RLW 1696
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 - Section 19
High Courts26 Feb 2014Dismissed
Anantanand Chela Saint Shri Ramanandji Vs Pragatisheel Jatiya (Raiger) Samaj Seva Sansthan
Rajasthan High Court · AIR 2014 Raj 95 : (2014) 3 WLN 379
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 226, 227Succession Act, 1925 — Section 278
High Courts26 Feb 2014Dismissed
Gulab Chand Sharma Vs The State of Rajasthan
Rajasthan High Court · (2014) LabIC 1814 : (2014) 3 WLN 342
Penal Code, 1860 (IPC) — Section 307, 326
High Courts26 Feb 2014Dismissed
Nakoda Granite and Marmo Pvt. Ltd. Vs Yogendra Singhvi
Rajasthan High Court · AIR 2014 Raj 91 : (2014) 3 CDR 1591 : (2015) 1 RLW 862 : (2014) 3 WLN 69
Arbitration and Conciliation Act, 1996 — Section 11, 11(5), 16, 16(1)(a), 2(1)(b)Contract Act, 1872 — Section 19Rajasthan Stamp Act, 1998 — Section 34, 37, 39, 49
High Courts25 Feb 2014
Commissioner of Income Tax Vs Vaishali Avenue
Rajasthan High Court · (2014) 268 CTR 207
Income Tax Act, 1961 — Section 143(3), 145, 147, 148, 260A
High Courts25 Feb 2014Dismissed
Manju Devi Vs Indian Oil Corporation Limited
Rajasthan High Court · (2014) 02 RAJ CK 0099
High Courts25 Feb 2014Disposed off
Sanjay Acharya and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 2 RLW 1070
Criminal Procedure Code, 1973 (CrPC) - Section 200, 202 — Penal Code, 1860 (IPC) - Section 406, 498A, 498-A
High Courts25 Feb 2014Disposed Off
Naresh Mirchandani Vs State of Rajasthan
Rajasthan High Court · (2014) 4 RLW 3229 : (2014) 3 SCT 758
Constitution of India, 1950 — Article 226
High Courts25 Feb 2014Dismissed
Keli Devi and Others Vs Kanhaiyalal and Others
Rajasthan High Court · (2014) 02 RAJ CK 0054
Transfer of Property Act, 1882 - Section 54
High Courts25 Feb 2014
Mohanlal Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 1 CDR 231 : (2015) 3 WLN 304
Land Acquisition Act, 1894 — Section 4, 4 (1), 4(1)
High Courts24 Feb 2014
Moosa Bahi Vs The Additional District Judge No. 1
Rajasthan High Court · (2014) 4 WLN 309
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts24 Feb 2014Dismissed
Dilip Vs Ravi
Rajasthan High Court · AIR 2014 Raj 89 : (2014) 3 DMC 318 : (2014) 2 WLN 419
Civil Procedure Code, 1908 (CPC) — Section 9Family Courts Act, 1984 — Section 19, 7(1)Specific Relief Act, 1963 — Section 34
High Courts24 Feb 2014
M/s. Om Electricals and Winding Stores Vs Advocate General and Others
Rajasthan High Court · (2014) 02 RAJ CK 0172
Rajasthan Sales Tax Act, 1954 — Section 22(6)(a), 22(6)(b)
High Courts24 Feb 2014Dismissed
Shanker Lal Vs Madan Lal
Rajasthan High Court · (2014) 2 CDR 645
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 100, 11, 96
High Courts24 Feb 2014
Commissioner of Income Tax Vs Sumitra Devi
Rajasthan High Court · (2014) 268 CTR 351
Income Tax Act, 1961 — Section 10(38), 133(6), 260A, 68