High Courts03 Mar 2014
Commissioner of Income Tax Vs Deepak Real Estate Developers (I.) P. Ltd.
Rajasthan High Court · (2014) 3 ITR 377
Income Tax Act, 1961 — Section 10(38), 143(2), 143(3), 260A, 263
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 865 of 2,241
High Courts03 Mar 2014Dismissed
Assistant Commercial Taxes Officer Vs Chanda Devi
Rajasthan High Court · (2014) 2 WLN 484
Transfer of Property Act, 1882 — Section 5
High Courts03 Mar 2014
Road Infrastructure Development Company of Rajasthan Ltd. Vs I.V.R.C.L. Ltd.
Rajasthan High Court · (2014) 4 RLW 3660
Arbitration and Conciliation Act, 1996 — Section 16, 17, 34, 36, 37Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts03 Mar 2014Dismissed
Bhanwar Singh Vs Khim Singh and Others
Rajasthan High Court · (2014) 03 RAJ CK 0140
High Courts03 Mar 2014
Fashion Suitings Pvt. Ltd. Vs Superintendent of C. Ex. and Service Tax
Rajasthan High Court · (2014) 35 STR 66
High Courts03 Mar 2014Dismissed
Narendra Kumari Vs Shanta Kothari
Rajasthan High Court · (2014) 3 CDR 1407 : (2015) 1 RLW 650
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 33, 96Evidence Act, 1872 — Section 62, 63, 65
High Courts03 Mar 2014Dismissed
Mahendra Kumar Vs Mohd. Salim and Others
Rajasthan High Court · (2014) 2 CDR 588
Hindu Succession Act, 1956 - Section 4 8
High Courts03 Mar 2014Allowed
Panne Singh and Others Vs RSRTC and Others
Rajasthan High Court · (2014) 3 CDR 1629 : (2014) LabIC 2488 : (2014) 2 LLJ 588
Constitution of India, 1950 - Article 14 16 19(1)(a) 226Motor Vehicles Act, 1988 - Section 10 11 12 15 18Penal Code, 1860 (IPC) - Section 124-A
High Courts03 Mar 2014
Commissioner of Income Tax Vs Deepak Real Estate Developers (I) (P) Ltd.
Rajasthan High Court · (2014) 270 CTR 636
Income Tax Act, 1961 — Section 10(38), 143(2), 143(3), 260A, 263
High Courts03 Mar 2014Allowed
Gopal Sharan Gupta Vs University of Rajasthan and Others
Rajasthan High Court · (2015) 2 RLW 1638
High Courts03 Mar 2014Allowed
Bhanwar Lal Vs State of Rajasthan and Another
Rajasthan High Court · (2014) 3 CDR 1776 : (2014) LabIC 2605
Constitution of India, 1950 - Article 14 141 16 309 315
High Courts03 Mar 2014
Mahendra Kumar Sharma Vs University of Rajasthan
Rajasthan High Court · (2015) 1 RLW 831
Constitution of India, 1950 — Article 14, 16, 217
High Courts28 Feb 2014Dismissed
Guru Bux Singh Vs Khem Singh
Rajasthan High Court · (2014) 3 CDR 1468 : (2014) 1 RCR(Rent) 525 : (2014) 4 RLW 2941 : (2014) 3 WLN 34
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 3, Order 41 Rule 27, Order 41 Rule 27(1)(b), Order 6 Rule 17Evidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 109, 8
High Courts28 Feb 2014
Commercial Taxes Officer Vs Britannia Dairy (P.) Ltd.
Rajasthan High Court · (2014) 45 GST 244 : (2014) 76 VST 68
Rajasthan Value Added Tax Act, 2003 — Section 2(36), 26, 61, 82, 83
High Courts28 Feb 2014
Hari Mohan Vs State of Rajasthan
Rajasthan High Court · (2014) 4 WLN 411
Constitution of India, 1950 — Article 311(1)Evidence Act, 1872 — Section 30General Clauses Act, 1897 — Section 16
High Courts28 Feb 2014Dismissed
Mahipal Singh Vs State of Rajasthan
Rajasthan High Court · (2014) LabIC 2006
Constitution of India, 1950 — Article 14, 16
High Courts27 Feb 2014
Satya Narain Mantri Mahajan Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 02 RAJ CK 0048
Constitution of India, 1950 — Article 14, 16, 226Industrial Disputes Act, 1947 — Section 10(1), 12(5), 25-F, 25-G
High Courts26 Feb 2014
Laxmi Lal Maheshwari Vs State
Rajasthan High Court · (2014) 4 RLW 3070
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 420, 468
High Courts26 Feb 2014
Bikaner Sahakari Upbhokta Wholesale Bhandar Ltd. Vs Manmal Sharma
Rajasthan High Court · (2014) LabIC 3870
Rajasthan Co-operative Societies Act, 1965 — Section 74