High Courts05 Mar 2014
Mukesh Lodha Vs Durga Ram and Others
Rajasthan High Court · (2015) 3 ACC 352 : (2015) ACJ 738
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 864 of 2,241
High Courts05 Mar 2014
Sondei and Others Vs State of Raj. and Others
Rajasthan High Court · (2014) 03 RAJ CK 0013
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 319Penal Code, 1860 (IPC) — Section 114, 363, 366, 376, 384
High Courts05 Mar 2014
Ajay Kumar Vs Executive Engineer, P.W.D. and Others
Rajasthan High Court · (2014) 03 RAJ CK 0009
Industrial Disputes Act, 1947 — Section 10, 2(oo), 25-B, 25F, 25-F
High Courts05 Mar 2014Disposed off
Alam Ameer Khan Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 3 WLN 103
Rajasthan Land Revenue Act, 1956 - Section 91
High Courts04 Mar 2014
State of Rajasthan Vs Manak Chand
Rajasthan High Court · (2015) 1 CDR 155
Industrial Disputes Act, 1947 — Section 17B, 17B, 25U, 33C
High Courts04 Mar 2014
Commissioner of Income Tax Vs Samta Chavigrah
Rajasthan High Court · (2014) 268 CTR 199
High Courts04 Mar 2014Dismissed
Niranjan Kumar Bohra Vs State of Rajasthan
Rajasthan High Court · (2014) 3 WLN 262
Constitution of India, 1950 — Article 309Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 14
High Courts04 Mar 2014Dismissed
Parsa Ram Vs Board of Revenue
Rajasthan High Court · (2014) 3 WLN 269
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 5
High Courts04 Mar 2014
Shri Sheetal Chand Jain Vs Assistant Commercial Taxes Officer, Alwar
Rajasthan High Court · (2014) 03 RAJ CK 0109
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 21Limitation Act, 1963 - Section 10 11 12 13 14
High Courts04 Mar 2014Dismissed
Rajasthan State Electricity Board and Others Vs Kamal Singh
Rajasthan High Court · (2015) 2 WLN 124
High Courts04 Mar 2014Dismissed
M/s Anand Bhatiya Contractor Vs Union of India and Another Union of India and Another Vs M/s. Anand Bhatiya Contractor and Another
Rajasthan High Court · AIR 2014 Raj 79 : (2014) 2 CDR 583 : (2015) 2 WLN 129
Arbitration and Conciliation Act, 1996 - Section 10 11 11(10) 11(6) 2(1)(e)Civil Procedure Code, 1908 (CPC) - Order 7 Rule 1, Order 7 Rule 11
High Courts04 Mar 2014Allowed
Mahant Dilipdas Vs Murti Mandir Bidawatji
Rajasthan High Court · (2014) 3 CDR 1478 : (2014) 4 RLW 3673
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 21 Rule 37Rajasthan Public Trusts Act, 1959 — Section 17, 18, 19, 2(17), 2(18)
High Courts04 Mar 2014
Hatim Ali Vs Nayan Kumari
Rajasthan High Court · (2014) 4 WLN 194
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2
High Courts04 Mar 2014Allowed
Satya Narayan Pareek Vs State of Rajasthan
Rajasthan High Court · (2014) LabIC 3159
Constitution of India, 1950 — Article 14, 16
High Courts04 Mar 2014
Mewar Polytex Ltd. Vs I.T.O.
Rajasthan High Court · (2015) 3 RLW 1968
Income Tax Act, 1961 - Section 115JA, 115JA(3), 115JAA, 115JAA(2), 115JAA(3)
High Courts04 Mar 2014Dismissed
Haider Khan and Others Vs Ameen Khan and Others
Rajasthan High Court · (2015) 4 WLN 338
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts04 Mar 2014
State of Rajasthan Vs Dhanji
Rajasthan High Court · (2014) 143 FLR 146 : (2014) 3 LLJ 42
High Courts04 Mar 2014
Sudarshan Kumar Purohit Vs The State of Rajasthan
Rajasthan High Court · (2014) 4 WLN 170
Constitution of India, 1950 — Article 226