High Courts12 Mar 2014
Tarachand Agarwal Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 2 WLN 101
Constitution of India, 1950 — Article 19(1)(f), 300A, 31(1)Prevention of Corruption Act, 1988 — Section 13 (1)(e)(2)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 862 of 2,241
High Courts12 Mar 2014Allowed
Baksha Ram and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 3 WLN 73
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 14(3) 91(1)(b)
High Courts11 Mar 2014
Rajendra Singh Tanwar Vs State of Rajasthan
Rajasthan High Court · (2014) 4 WLN 297
High Courts11 Mar 2014Dismissed
LRs. of Nasar Khan Vs Merajudin
Rajasthan High Court · (2014) 2 CDR 591
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10, 151Constitution of India, 1950 — Article 227
High Courts11 Mar 2014Allowed
Hari Ram Vs Vimla and Others
Rajasthan High Court · (2014) 42 CDR 1023
Evidence Act, 1872 — Section 65
High Courts11 Mar 2014
Lokendra Kumar Sharma and Another Vs State of Rajasthan and Another Rajesh Kumar and Others Vs State of Rajasthan and Others Umed Singh Vs State of Rajasthan
Rajasthan High Court · (2014) 03 RAJ CK 0120
Constitution of India, 1950 — Article 309General Clauses Act, 1897 — Section 8(1)Rajasthan Panchayati Raj Act, 1994 — Section 102, 122, 2, 80, 89
High Courts11 Mar 2014
Virendra Kumar Jain Vs Bhanwar Lal Bajargan
Rajasthan High Court · (2014) 4 WLN 345
Civil Procedure Code, 1908 (CPC) — Section 115Specific Relief Act, 1963 — Section 6
High Courts11 Mar 2014Allowed
Bhawani Singh Solanki Vs The State of Rajasthan
Rajasthan High Court · (2014) 3 CDR 1505 : (2014) 3 LLJ 90 : (2014) 4 RLW 2920 : (2014) 2 WLN 345
High Courts11 Mar 2014Partly Allowed
Syed Abdul Basir Vs Union of India
Rajasthan High Court · (2014) 2 CDR 1132
Land Acquisition Act, 1894 — Section 11, 17, 18, 19, 23
High Courts11 Mar 2014
Ranjana Devi (Smt.) and Another Vs Naurang Lal and Others
Rajasthan High Court · (2014) 2 WLN 192
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 39 Rule 1, Order 39 Rule 2, 100, 91Easements Act, 1882 — Section 15General Clauses Act, 1897 — Section 3(48)
High Courts10 Mar 2014
ICICI Lombard General Insurance Co. Ltd. Vs Raj Kumar
Rajasthan High Court · (2014) 4 ACC 629 : (2015) ACJ 973 : (2015) 2 AnWR 377 : (2015) 1 RLW 146 : (2015) 1 WLN 38
Motor Vehicles Act, 1988 — Section 149, 149(2), 170
High Courts10 Mar 2014
Inder Mohan Singh Dhanka Vs Union of India
Rajasthan High Court · (2014) 2 WLN 476
Constitution of India, 1950 — Article 136, 226States Reorganisation Act, 1956 — Section 41
High Courts10 Mar 2014Disposed Off
Dau Lal Vs State of Rajasthan
Rajasthan High Court · (2014) 3 LLJ 118
High Courts10 Mar 2014
Sahi Ram Vs State of Rajasthan
Rajasthan High Court · (2014) 4 CDR 1959
Constitution of India, 1950 — Article 226Rajasthan Land Revenue Act, 1956 — Section 16
High Courts10 Mar 2014Dismissed
Amrit Lal and Others Vs Darshan Singh and Others
Rajasthan High Court · (2015) 3 WLN 84
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2
High Courts10 Mar 2014
Kanta Kashyap Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 03 RAJ CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439, 439(2)Penal Code, 1860 (IPC) — Section 315, 323, 406, 498-A
High Courts10 Mar 2014
Gopal Das Vs Precious Properties Pvt. Ltd.
Rajasthan High Court · (2014) 03 RAJ CK 0049
High Courts10 Mar 2014
Kapil Lodha Vs The Judge, MACT
Rajasthan High Court · (2015) 1 ACC 407 : (2015) 1 ALLMR 25
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 47, 114Motor Vehicles Act, 1988 — Section 169, 170
High Courts10 Mar 2014
Sanga Builders Pvt. Ltd. and Others Vs Jaipur Development Authority and Others
Rajasthan High Court · (2014) 03 RAJ CK 0011
Rajasthan Land Revenue Act, 1956 — Section 136Rajasthan Tenancy Act, 1955 — Section 136
High Courts10 Mar 2014
Bhopal Singh Vs Precious Properties Pvt. Ltd.
Rajasthan High Court · (2014) 03 RAJ CK 0010