High Courts21 Mar 2014Dismissed
Pratap Singh and Others Vs Board of Revenue and Others
Rajasthan High Court · (2014) 03 RAJ CK 0062
Rajasthan Tenancy Act, 1955 - Section 212, 230
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 860 of 2,241
High Courts21 Mar 2014Dismissed
Kanhaiya Lal Vs Om Prakash
Rajasthan High Court · (2015) 2 WLN 134
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 41 Rule 27(3), Order 6 Rule 17, Order 8 Rule 1, 100
High Courts21 Mar 2014
Sharda and Others Vs Girdhari Lal Yadav
Rajasthan High Court · (2014) 03 RAJ CK 0027
Motor Vehicles Act, 1988 — Section 173Penal Code, 1860 (IPC) — Section 279, 304-A, 337, 338
High Courts21 Mar 2014
Niyamat Bano and Others Vs Tara Chand and Others
Rajasthan High Court · (2014) 03 RAJ CK 0023
Motor Vehicles Act, 1988 — Section 140, 166, 173
High Courts21 Mar 2014
Rekha Devi and Others Vs Yadram Meena and Others
Rajasthan High Court · (2014) 03 RAJ CK 0019
Motor Vehicles Act, 1988 — Section 166, 173Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts20 Mar 2014Allowed
Manish Vs Shanti Devi
Rajasthan High Court · (2014) 3 CDR 1750 : (2014) 1 RCR(Rent) 531 : (2014) 4 RLW 2967 : (2015) 2 WLN 195
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 18, Order 18 Rule 4, Order 41 Rule 27, Order 6 Rule 17, 96Evidence Act, 1872 — Section 45, 73Transfer of Property Act, 1882 — Section 106, 107, 111(a), 111(h), 116
High Courts20 Mar 2014Disposed off
Anil and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 03 RAJ CK 0063
High Courts20 Mar 2014Dismissed
Virendra Kumar Mathur Vs The Raj. High Court
Rajasthan High Court · (2014) LabIC 3718 : (2014) 3 WLN 180
High Courts20 Mar 2014
Man Mohan Sharma and Others Vs Ganpat Singh and Others
Rajasthan High Court · (2014) 03 RAJ CK 0024
Motor Vehicles Act, 1988 — Section 173
High Courts20 Mar 2014
Manoj Sharma and Others Vs Distt. Football Association and Others
Rajasthan High Court · (2014) 03 RAJ CK 0018
High Courts20 Mar 2014
Urmila Devi and Others Vs Vijay Singh and Others
Rajasthan High Court · (2014) 03 RAJ CK 0017
Motor Vehicles Act, 1988 — Section 173
High Courts19 Mar 2014
Hari Sharma Vs Yashvant Singh
Rajasthan High Court · (2014) 4 WLN 454
Civil Procedure Code, 1908 (CPC) — Section 115Specific Relief Act, 1963 — Section 6
High Courts19 Mar 2014
Anta Kriya Vikrya Sahakari Samiti Limited Vs Bhanwari Bai
Rajasthan High Court · (2014) 4 WLN 198
Workmens Compensation Act, 1923 — Section 3
High Courts19 Mar 2014
Vijendra Vs State
Rajasthan High Court · (2015) 1 DMC 49 : (2014) 4 RLW 3681
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 439Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts19 Mar 2014
Rajmal Lodha Vs Appellate Rent Tribunal
Rajasthan High Court · (2014) 2 CDR 801
High Courts15 Mar 2014Disposed off
Murlidhar Vs State of Rajasthan
Rajasthan High Court · (2015) 3 RLW 2108
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 498A
High Courts14 Mar 2014Partly Allowed
Sayar Vs Prema Kathat
Rajasthan High Court · (2014) 3 ACC 559 : (2015) ACJ 1343 : (2015) 2 AnWR 616
High Courts14 Mar 2014Allowed
Ashok Kumar Vs State of Rajasthan
Rajasthan High Court · (2014) 3 WLN 338
Probation of Offenders Act, 1958 — Section 12
High Courts14 Mar 2014
Mangal Singh Vs Prithvi Raj Singh
Rajasthan High Court · (2014) 2 CDR 782
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 22, 100
High Courts14 Mar 2014
Vijay Kumar Vs Sunil Kumar
Rajasthan High Court · (2014) 4 WLN 83
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2)Constitution of India, 1950 — Article 227