High Courts25 Mar 2014
State of Rajasthan Vs Surendra Kumar
Rajasthan High Court · (2015) 1 CDR 132
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 2(OO)(bb), 25F, 25F(a)(b)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 859 of 2,241
High Courts25 Mar 2014
Krishan Kumar Meghwal Vs Maharaja Ganga Singh University
Rajasthan High Court · (2014) 2 CDR 785
High Courts25 Mar 2014Allowed
National Insurance Co. Ltd. Vs Prabhu Devi
Rajasthan High Court · (2014) 3 WLN 193
Motor Vehicles Act, 1988 — Section 173, 181, 3
High Courts25 Mar 2014Partly Allowed
Afjal Vs State of Rajasthan
Rajasthan High Court · (2014) 3 WLN 128
Criminal Procedure Code, 1973 (CrPC) — Section 451, 482
High Courts25 Mar 2014Dismissed
Hukma Ram Vs State of Rajasthan
Rajasthan High Court · (2014) 3 WLN 250
Penal Code, 1860 (IPC) — Section 307, 323, 447Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(v)
High Courts25 Mar 2014Partly Allowed
Ramesh Chandak Vs Rent Tribunal
Rajasthan High Court · (2014) 3 WLN 476
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1A(3)
High Courts25 Mar 2014
Rajasthan Public Service Commission Vs Mahendra Kumar
Rajasthan High Court · (2015) 1 CDR 261 : (2014) LabIC 3712
Constitution of India, 1950 — Article 226, 309
High Courts25 Mar 2014
Sobhag Singh Vs Board of Revenue
Rajasthan High Court · (2014) 2 CDR 1025
Civil Procedure Code, 1908 (CPC) — Section 151, 152, 96Constitution of India, 1950 — Article 227Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 15(2)
High Courts25 Mar 2014Allowed
Laxman and Others Vs Raj Kumar and Others
Rajasthan High Court · (2015) 2 WLN 345
High Courts25 Mar 2014Allowed
State of Rajasthan and Others Vs Karan Singh and Others
Rajasthan High Court · (2014) 03 RAJ CK 0038
High Courts21 Mar 2014Disposed Off
Sarwan Kumar Vs State of Rajasthan
Rajasthan High Court · (2014) 2 WLN 418
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts21 Mar 2014Allowed
Bhura Vs State of Rajasthan
Rajasthan High Court · (2015) 1 Crimes 180 : (2014) 2 WLN 385
Criminal Procedure Code, 1973 (CrPC) — Section 161, 174Penal Code, 1860 (IPC) — Section 201, 302, 384, 394
High Courts21 Mar 2014
Leela Shelly Vs Bhadrik R. Shah
Rajasthan High Court · (2014) 2 WLN 513
Motor Vehicles Act, 1988 - Section 140 166 173
High Courts21 Mar 2014
Hukma Ram Vs Commissioner, College Education
Rajasthan High Court · (2015) 1 CDR 131
High Courts21 Mar 2014
Ram Avtar Soni Vs Rajasthan High Court
Rajasthan High Court · (2014) 4 WLN 328
High Courts21 Mar 2014Dismissed
Bhikam Chand Vs State of Rajasthan
Rajasthan High Court · (2014) 3 WLN 277
Constitution of India, 1950 — Article 226Rajasthan Land Revenue Act, 1956 — Section 75, 82
High Courts21 Mar 2014
Akhtar Un Nisa Vs Rehan Ahmed
Rajasthan High Court · (2014) 4 WLN 133
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 3, Order 23 Rule 3, 115, 47Specific Relief Act, 1963 — Section 28