Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 10-A, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 9Limitation Act, 1963 — Section 5

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High Courts02 Apr 2014Disposed Off

Harish Chandra Patel Vs State of Rajasthan and Others

Rajasthan High Court · (2014) 04 RAJ CK 0095

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High Courts02 Apr 2014Disposed Off

Om Prakash Deora and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2014) 04 RAJ CK 0032

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High Courts02 Apr 2014

Alam Khan Vs The Union of India

Rajasthan High Court · (2014) 2 WLN 390

Constitution of India, 1950 — Article 14, 21Passports Act, 1967 — Section 5, 5(2), 5(2)(a), 6, 6(2)

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High Courts31 Mar 2014

Ajmer Industrial Gases (P.) Ltd. Vs Commissioner of Central Excise-I

Rajasthan High Court · (2014) 310 ELT 872 : (2014) 46 GST 110 : (2014) 28 GSTR 307

Central Excises and Salt Act, 1944 — Section 11A, 11AC, 35G

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High Courts31 Mar 2014

The State of Rajasthan Vs Lakhpat Raj

Rajasthan High Court · (2014) LabIC 2013 : (2014) 3 LLN 789

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High Courts31 Mar 2014

M/s. Vijay Solvex Ltd. Vs Shree Hari Agro Industries Ltd. and Another M/s. Vijay Industries Vs M/s. Vijay Solvex Ltd. and Another

Rajasthan High Court · AIR 2014 Raj 163 : (2014) 3 CDR 1537 : (2014) 58 PTC 602

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 27Companies Act, 1956 - Section 617Copyright Act, 1957 - Section 17 17(c) 28A

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High Courts31 Mar 2014

Prem Devi Vs Gram Panchayat Shivad

Rajasthan High Court · (2014) 4 WLN 216

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

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High Courts31 Mar 2014

Suresh Khandelwal Vs State of Rajasthan

Rajasthan High Court · (2015) 1 RCR(Criminal) 70 : (2015) 2 RLW 1054

Companies Act, 1956 — Section 267Constitution of India, 1950 — Article 14Criminal Procedure Code, 1973 (CrPC) — Section 389, 389(1)

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High Courts28 Mar 2014

Tejmal Vs Devi Lal

Rajasthan High Court · (2014) 2 WLN 543

Civil Procedure Code, 1908 (CPC) — Section 102, 115

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High Courts28 Mar 2014

Ilamdeen Vs State of Rajasthan

Rajasthan High Court · (2014) 4 WLN 97

Constitution of India, 1950 — Article 227Rajasthan Tenancy Act, 1955 — Section 15, 224, 232, 88

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High Courts28 Mar 2014Dismissed

Madan Dan Arha and Others Vs Rajasthan Rajya Vidyut Prasaran Nigam Ltd. and Others

Rajasthan High Court · (2014) 03 RAJ CK 0061

Constitution of India, 1950 - Article 226 — Electricity Act, 2003 - Section 164 — Penal Code, 1860 (IPC) - Section 188 — Telegraph Act, 1885 - Section 10, 10(3), 10(d), 16, 16(1)

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High Courts28 Mar 2014Partly Allowed