High Courts04 Apr 2014Allowed
Karan Singh Vs The State of Rajasthan
Rajasthan High Court · (2014) 3 WLN 352
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 856 of 2,241
High Courts04 Apr 2014Dismissed
Kedar Vs The State of Rajasthan
Rajasthan High Court · (2014) CriLJ 3739
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts04 Apr 2014
Chandra Pal Gupta Vs State of Rajasthan
Rajasthan High Court · (2014) 4 CDR 2040 : (2015) 1 RLW 817
Constitution of India, 1950 — Article 309
High Courts04 Apr 2014
State of Rajasthan and Others Vs Sudarshan Gupta Sudharshan Gupta Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 04 RAJ CK 0097
Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts04 Apr 2014Dismissed
State of Rajasthan Vs Raj Kumar and Others
Rajasthan High Court · (2014) 2 Crimes 189
Criminal Procedure Code, 1973 (CrPC) — Section 437APenal Code, 1860 (IPC) — Section 302, 307, 34
High Courts04 Apr 2014
Sanjay Singh Nehra Vs Chairman-cum-Managing Director
Rajasthan High Court · (2014) 4 CDR 1976
High Courts04 Apr 2014Dismissed
Kumar Sain Vs State of Rajasthan
Rajasthan High Court · (2014) 04 RAJ CK 0069
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts04 Apr 2014
Daulat Prakash Vs The Board of Revenue
Rajasthan High Court · (2014) 4 WLN 219
Rajasthan Tenancy Act, 1955 — Section 53, 88, 89, 90
High Courts04 Apr 2014
Alok Chitra Mandir Vs Dy. Commissioner (Admn.)
Rajasthan High Court · (2014) 3 CDR 1492 : (2014) 2 WLN 328
Constitution of India, 1950 — Article 226, 265, 32Contract Act, 1872 — Section 72Customs Act, 1962 — Section 27
High Courts04 Apr 2014Allowed
Niranjan Meena Vs State of Rajasthan
Rajasthan High Court · (2014) 3 WLN 126
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53Penal Code, 1860 (IPC) — Section 120B, 342, 354, 363, 376Protection of Children from Sexual Offences Act, 2012 — Section 4, 6
High Courts04 Apr 2014
Mangli Devi and Others Vs Surendra Kumar Meena and Others
Rajasthan High Court · (2014) 04 RAJ CK 0013
Motor Vehicles Act, 1988 — Section 173
High Courts03 Apr 2014Allowed
The Chief Manager RSRTC Dholpur Vs The Workmen's Compensation Commissioner Bahratpur and Others
Rajasthan High Court · (2014) 04 RAJ CK 0139
Workmens Compensation Act, 1923 — Section 3, 3(1), 30
High Courts03 Apr 2014Dismissed
New India Assurance Company Ltd. Vs Smt. Kaushalya Devi and Others
Rajasthan High Court · (2014) 04 RAJ CK 0138
Motor Vehicles Act, 1988 — Section 173
High Courts03 Apr 2014
State of Rajasthan Vs M/s. Verma Construction Company and Others
Rajasthan High Court · (2014) 04 RAJ CK 0137
Arbitration Act, 1940 — Section 17, 20, 30, 33, 37
High Courts03 Apr 2014Allowed
Manoj Kumar Vs Jodhpur Vidyut Vitran Nigam Ltd.
Rajasthan High Court · (2014) 3 WLN 259
Succession Act, 1925 — Section 372
High Courts03 Apr 2014Allowed
Vijay Prasad Sharma Vs Jodhpur Vidhyut Vitran Nigam Ltd.
Rajasthan High Court · (2014) 3 WLN 450
Penal Code, 1860 (IPC) — Section 406, 498A, 498-AProbation of Offenders Act, 1958 — Section 12, 3, 4
High Courts03 Apr 2014Dismissed
Vijay Singh Vs Central Administrative Tribunal, Jaipur and Others
Rajasthan High Court · (2014) 04 RAJ CK 0098
High Courts03 Apr 2014Dismissed
Jai Narain Vyas University Vs Hameer Singh Sodha
Rajasthan High Court · (2014) 2 CDR 1190 : (2014) 142 FLR 616 : (2015) 3 RLW 1959 : (2014) 3 SCT 228 : (2014) 3 WLN 296
High Courts03 Apr 2014Allowed
Ashok Kumar Jain Vs State of Rajasthan and Others
Rajasthan High Court · (2014) LabIC 2274
High Courts03 Apr 2014
National Insurance Co. Ltd. Vs Jayprabha and Others
Rajasthan High Court · (2015) 2 CDR 640
Motor Vehicles Act, 1988 — Section 166