High Courts10 Apr 2014
National Insurance Co. Ltd. Vs Kani Devi
Rajasthan High Court · (2015) 1 ACC 283 : (2015) ACJ 1877 : (2014) 4 RLW 3267
Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 304A
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 854 of 2,241
High Courts10 Apr 2014Dismissed
Amardeep Vs The State of Rajasthan
Rajasthan High Court · (2014) 2 WLN 441
Arms Act, 1959 — Section 27Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 107, 116(3), 164
High Courts10 Apr 2014
Suresh Gupta Vs Banshilal
Rajasthan High Court · (2014) 3 CDR 1662 : (2015) 145 FLR 975 : (2015) LLR 838
Employees Compensation Act, 1923 — Section 2(dd)
High Courts10 Apr 2014Partly Allowed
Reliance General Insurance Co. Ltd. Vs Laxmi Bai and Others
Rajasthan High Court · (2015) 2 CDR 896
Motor Vehicles Act, 1988 - Section 166
High Courts10 Apr 2014Dismissed
Sudhir Kumar Vs Gulab Devi
Rajasthan High Court · (2014) 04 RAJ CK 0055
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 12, Order 11 Rule 14, Order 11 Rule 21
High Courts10 Apr 2014Dismissed
Hukamchand Gupta and Others Vs Jagdish Prasad
Rajasthan High Court · (2014) 04 RAJ CK 0053
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts10 Apr 2014Allowed
Jaipur Development Authority Vs Shyam Lal Soni
Rajasthan High Court · (2014) 04 RAJ CK 0052
Industrial Disputes Act, 1947 - Section 2(oo), 2(oo)(bb), 25-F
High Courts10 Apr 2014
Union of India and Others Vs Ichraj Kanwar
Rajasthan High Court · (2014) 04 RAJ CK 0037
High Courts10 Apr 2014Dismissed
Rishi Jain and Others Vs Union of India and Others
Rajasthan High Court · (2014) 04 RAJ CK 0036
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 9 Rule 9 — Transfer of Property Act, 1882 - Section 106
High Courts10 Apr 2014Dismissed
Harikesh Dhanak and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 2 Crimes 322
Criminal Procedure Code, 1973 (CrPC) - Section 177, 177, 178, 178, 179 — Penal Code, 1860 (IPC) - Section 406, 489A, 498A
High Courts10 Apr 2014
Arun Singh Vs The Bureau of Indian Standards and Others
Rajasthan High Court · (2014) 04 RAJ CK 0007
High Courts10 Apr 2014
Reliance General Insurance Co. Ltd. Vs Surja and Others
Rajasthan High Court · (2015) 2 CDR 645
Motor Vehicles Act, 1988 — Section 166
High Courts09 Apr 2014Dismissed
Sharath Chandra Pottala Vs Union of India
Rajasthan High Court · (2014) 2 WLN 410
Constitution of India, 1950 — Article 14, 15(3), 21Criminal Procedure Code, 1973 (CrPC) — Section 164-A, 173Protection of Children from Sexual Offences Act, 2012 — Section 27, 34
High Courts09 Apr 2014
Chhote Lal Virendra Kumar Jain Vs Union of India
Rajasthan High Court · (2014) 45 GST 443 : (2014) 36 STR 495 : (2014) 75 VST 449
Central Excises and Salt Act, 1944 — Section 35(2A), 35-B, 35C(2A)Finance Act, 1994 — Section 67, 68, 69, 70, 73(1)
High Courts09 Apr 2014
Vijay Kumar Punia Vs State of Rajasthan
Rajasthan High Court · (2014) 2 WLN 448
Constitution of India, 1950 — Article 226Rajasthan Excise Act, 1950 — Section 19, 54, 54A, 69Rajasthan Value Added Tax Act, 2003 — Section 88
High Courts09 Apr 2014Dismissed
Surendra Singh Vs The State of Rajasthan
Rajasthan High Court · (2014) 3 CDR 1718 : (2014) LabIC 2636
High Courts09 Apr 2014Dismissed
Bhagwan Sahai Vs The Rajasthan High Court
Rajasthan High Court · (2014) 3 WLN 281
High Courts09 Apr 2014Allowed
Ganga Devi Vs State
Rajasthan High Court · (2014) CriLJ 2623
Criminal Procedure Code, 1973 (CrPC) — Section 433Penal Code, 1860 (IPC) — Section 121, 122, 123, 124, 125
High Courts09 Apr 2014Allowed
Bittu Singh Vs State
Rajasthan High Court · (2014) CriLJ 2675
Penal Code, 1860 (IPC) — Section 302
High Courts09 Apr 2014Allowed
Kasturi and Others Vs Vinayak and Others
Rajasthan High Court · (2014) 04 RAJ CK 0048
Motor Vehicles Act, 1988 - Section 140, 166, 173