High Courts21 Apr 2014
Gaja Ram Vs The State of Rajasthan
Rajasthan High Court · (2014) CriLJ 4622 : (2015) 2 Crimes 262
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 852 of 2,241
High Courts21 Apr 2014Dismissed
Rajkumar Paliwal Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 04 RAJ CK 0130
Constitution of India, 1950 — Article 12, 226
High Courts21 Apr 2014Dismissed
Madan Dan Arha and Another Vs Rajasthan Rajya Vidyut Prasaran Nigam Ltd. and Others
Rajasthan High Court · (2014) 04 RAJ CK 0129
Constitution of India, 1950 — Article 300AElectricity Act, 2003 — Section 164Penal Code, 1860 (IPC) — Section 188
High Courts21 Apr 2014Dismissed
Mahendra Singh Chundawat Vs State of Rajathan
Rajasthan High Court · (2014) 3 CDR 1809 : (2014) 4 RLW 2815 : (2014) 3 SCT 448
High Courts21 Apr 2014
Arif Vs Kherunisha
Rajasthan High Court · (2014) 2 WLN 539
Family Courts Act, 1984 — Section 7Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3
High Courts21 Apr 2014Dismissed
Pradeep Kumar Dadhich Vs The State of Rajasthan
Rajasthan High Court · (2014) LabIC 3172
Constitution of India, 1950 — Article 14
High Courts21 Apr 2014Allowed
Nisar Mohd. Vs Dhapu Bai and Others
Rajasthan High Court · (2014) 04 RAJ CK 0047
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, 146, 52
High Courts21 Apr 2014
Narendra Kumar Chobdar and Others Vs Ashok Sampatram and Others
Rajasthan High Court · (2014) 04 RAJ CK 0015
Constitution of India, 1950 - Article 14, 16, 309, 39(d) — Contempt of Courts Act, 1971 - Section 2(b)
High Courts21 Apr 2014
Ramratan Vs State of Rajasthan
Rajasthan High Court · (2015) CriLJ 501
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 323, 34
High Courts18 Apr 2014Dismissed
Siddarth Kumar Jain Vs High Court of Judicature For Rajasthan
Rajasthan High Court · (2014) 3 WLN 383
Constitution of India, 1950 — Article 14
High Courts18 Apr 2014Dismissed
Lallulal and Others Vs Prakash Chand and Others
Rajasthan High Court · (2014) 04 RAJ CK 0050
Hindu Succession Act, 1956 - Section 15, 19, 23, 4, 6
High Courts18 Apr 2014Partly Allowed
Shimla and Others Vs Liyakat Ali and Others
Rajasthan High Court · (2014) 04 RAJ CK 0041
Motor Vehicles Act, 1988 - Section 133, 166, 173 — Penal Code, 1860 (IPC) - Section 279, 304A, 337, 338
High Courts18 Apr 2014Partly Allowed
Shaina Bano and Others Vs Shahid Ahmed and Others
Rajasthan High Court · (2014) 04 RAJ CK 0040
Motor Vehicles Act, 1988 - Section 140, 166, 173
High Courts16 Apr 2014Allowed
Raj Murti Mishra Vs The Union of India
Rajasthan High Court · (2014) 4 CDR 1883 : (2014) 3 WLN 374
Constitution of India, 1950 — Article 226
High Courts16 Apr 2014
Dhuda Ram Vs State of Rajasthan
Rajasthan High Court · (2014) 4 CDR 1888
Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 325Probation of Offenders Act, 1958 — Section 3
High Courts16 Apr 2014Disposed off
Nand Kishore and Others Vs Rent Tribunal, Nagaur and Others
Rajasthan High Court · (2014) 04 RAJ CK 0049
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts16 Apr 2014Dismissed
Ganpat Lal and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 04 RAJ CK 0016
Rajasthan Land Revenue Act, 1956 - Section 91 — Rajasthan Tenancy Act, 1955 - Section 16(vi), 224, 63(iii)
High Courts16 Apr 2014Partly Allowed
Vijay and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 3 Crimes 151
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120B 120-B 376 420