CourtKutchehry.com

COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 850 of 2,241

High Courts29 Apr 2014Dismissed

Tara Joshi and Others Vs Vijay Raj and Others

Rajasthan High Court · (2014) 04 RAJ CK 0045

Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1(r), Order 43 Rule 43(1)(r) — Evidence Act, 1872 - Section 92 — Stamp Act, 1899 - Section 54 — Transfer of Property Act, 1882 - Section 52, 54, 55(3), 55(4), 55(4)(b)
Read judgment
High Courts28 Apr 2014Disposed Off

Ajam Khan Vs State of Rajasthan

Rajasthan High Court · (2014) 2 WLN 597

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 12(1), 52, 53
Read judgment
High Courts28 Apr 2014

Payal Agarwal Vs Kunal Agarwal

Rajasthan High Court · (2015) ALLMR(Cri) 23 : (2014) CriLJ 4281 : (2014) 3 Crimes 562

Criminal Procedure Code, 1973 (CrPC) — Section 482Family Courts Act, 1984 — Section 20, 21, 7, 8Hindu Marriage Act, 1955 — Section 13
Read judgment
High Courts28 Apr 2014Dismissed

Secretary,Gram Panchayat Vs Ladu

Rajasthan High Court · (2014) 4 CDR 1892 : (2014) 3 WLN 326

Civil Procedure Code, 1908 (CPC) — Section 100Rajasthan Panchayati Raj Act, 1994 — Section 109
Read judgment
High Courts28 Apr 2014Dismissed

Sohan Lal Vs Pusa Ram

Rajasthan High Court · (2014) 2 RLW 1558

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(d), Order 9 Rule 13, 104Limitation Act, 1963 — Section 5
Read judgment