High Courts24 Apr 2014
Narayan Singh Vs State of Rajasthan
Rajasthan High Court · (2014) CriLJ 4630
Evidence Act, 1872 — Section 24, 25, 26Penal Code, 1860 (IPC) — Section 302
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Rajasthan High Court judgments
44,813 judgments · page 851 of 2,241
High Courts24 Apr 2014
Baldev Vs Dau Dayal
Rajasthan High Court · (2015) 3 RLW 2087 : (2014) 3 WLN 356
Family Courts Act, 1984 — Section 19Guardians and Wards Act, 1890 — Section 17
High Courts24 Apr 2014Partly Allowed
Shabina Naz and Others Vs Nitin Agarwal and Others
Rajasthan High Court · (2014) 04 RAJ CK 0057
Motor Vehicles Act, 1988 - Section 133, 173
High Courts23 Apr 2014Dismissed
Ram Chandra Vs The State of Rajasthan
Rajasthan High Court · (2014) 2 WLN 445
Constitution of India, 1950 — Article 226Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts23 Apr 2014Allowed
Umaid Mal Vs Tej Raj and Others
Rajasthan High Court · (2015) 2 WLN 154
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4(2), Order 20 Rule 5, 96Criminal Procedure Code, 1973 (CrPC) — Section 145Transfer of Property Act, 1882 — Section 53A
High Courts23 Apr 2014Dismissed
Har Chand @ Harish Chand Vs Rent Tribunal, Jhunjhunu and Another
Rajasthan High Court · (2014) 04 RAJ CK 0144
High Courts23 Apr 2014Dismissed
Rajendra and Another Vs Ashok Kumar and Others
Rajasthan High Court · (2014) 2 WLN 310
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts23 Apr 2014
Raju Ram Vs Commandant, C.I.S.F.
Rajasthan High Court · (2014) 4 CDR 1972 : (2015) 3 RLW 1921
Arms Act, 1959 — Section 25, 3Penal Code, 1860 (IPC) — Section 143, 307, 323, 325, 34
High Courts23 Apr 2014Dismissed
Chaina Ram Vs State of Rajasthan
Rajasthan High Court · AIR 2014 Raj 122
High Courts23 Apr 2014Disposed off
Prem Chand Jain Vs Harish Kumar Ahuja and Others
Rajasthan High Court · (2015) 3 WLN 21
Constitution of India, 1950 - Article 227
High Courts22 Apr 2014Allowed
Lakhan Singh Vs RSRTC
Rajasthan High Court · (2014) 3 LLJ 619
Industrial Disputes Act, 1947 — Section 25F, 25-F
High Courts22 Apr 2014
Daulat Singh @ Gatu Vs State of Rajasthan
Rajasthan High Court · (2014) CriLJ 2860 : (2015) 2 Crimes 695 : (2015) 2 RLW 1761
Constitution of India, 1950 — Article 136, 141, 142, 142(1), 32Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 18, 19, 24, 27A
High Courts22 Apr 2014Dismissed
Secretary, Urban Improvement Trust, Udaipur and Another Vs Gyanprabha and Another
Rajasthan High Court · (2015) 2 WLN 324
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts22 Apr 2014
Prabhu Ram Vs State of Rajasthan
Rajasthan High Court · (2014) CriLJ 4264 : (2015) 1 Crimes 646
Criminal Procedure Code, 1973 (CrPC) — Section 315Penal Code, 1860 (IPC) — Section 302, 84
High Courts22 Apr 2014
Ranjan Fabrics Pvt. Ltd. Vs Judge, Industrial Tribunal-Cum-Labour Court
Rajasthan High Court · (2014) 143 FLR 148 : (2014) LLR 1179
High Courts22 Apr 2014
Shankar Lal Pandya Vs State Bank of India
Rajasthan High Court · (2014) 4 CDR 1982
High Courts22 Apr 2014Disposed off
Phool Singh and Others Vs Bharat Singh (Union of India) and Others
Rajasthan High Court · (2015) 2 CDR 952
Motor Vehicles Act, 1988 - Section 140
High Courts22 Apr 2014
M.M. Enterprises Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 2 RLW 1418
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10 — Constitution of India, 1950 - Article 226, 227 — Limitation Act, 1963 - Section 5 — Rajasthan Land Revenue Act, 1956 - Section 256, 75, 76, 84, 86 — Rajasthan Tenancy Act, 1955 - Section 45, 46