High Courts15 Apr 2014
Ram Chandra Meena Vs State of Rajasthan
Rajasthan High Court · (2014) 142 FLR 607 : (2014) 4 RLW 3262 : (2014) 4 SCT 339
Constitution of India, 1950 — Article 136, 226Industrial Disputes Act, 1947 — Section 2(j), 25(a), 25F
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Rajasthan High Court judgments
44,813 judgments · page 853 of 2,241
High Courts15 Apr 2014
Sita Devi Vs Shyamlal
Rajasthan High Court · (2014) 3 WLN 360
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 24, Order 41 Rule 25, Order 43 Rule 1(u)
High Courts15 Apr 2014Dismissed
Jaipur Vidyut Vitran Nigam Ltd. Vs Rubina
Rajasthan High Court · (2014) 3 WLN 414
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts15 Apr 2014Allowed
Shiv Kumar Vs The State of Rajasthan
Rajasthan High Court · (2014) 2 WLN 437
High Courts12 Apr 2014Disposed off
Deva and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 2 Crimes 197
Penal Code, 1860 (IPC) - Section 148, 149, 323, 325
High Courts12 Apr 2014Disposed Off
Heera Ram Vs State of Rajasthan
Rajasthan High Court · (2014) 3 WLN 114
Essential Commodities Act, 1955 — Section 3, 4, 7
High Courts12 Apr 2014
Mahesh Kumar and Others Vs Satyaprakash
Rajasthan High Court · (2015) 1 RCR(Rent) 3
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 22, Order 22 Rule 4, 100, 105
High Courts12 Apr 2014Dismissed
Sadik Vs Giniya Devi
Rajasthan High Court · (2014) 3 WLN 471
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts11 Apr 2014Dismissed
Laxman Yadav Vs Managing Director,Rajasthan State Road Transport Corporation
Rajasthan High Court · (2014) 143 FLR 447 : (2014) LLR 848
High Courts11 Apr 2014
Sanjay Kumar Meena Vs State of Rajasthan
Rajasthan High Court · (2014) LabIC 2153
Constitution of India, 1950 — Article 14, 16, 21, 233, 234
High Courts11 Apr 2014Dismissed
Mayank Naniwal and Another Vs State of Raj. and Others
Rajasthan High Court · (2014) 04 RAJ CK 0142
Constitution of India, 1950 — Article 226(3)
High Courts11 Apr 2014Disposed Off
Saurabh Khatri Vs State and Others
Rajasthan High Court · (2014) 04 RAJ CK 0131
High Courts11 Apr 2014
State of Rajasthan Vs Peer Mohd.
Rajasthan High Court · (2014) CriLJ 3932
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 120B, 201, 302
High Courts11 Apr 2014Dismissed
Matloob and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 04 RAJ CK 0054
Income Tax Act, 1961 - Section 17, 4, 5A — Land Acquisition Act, 1894 - Section 17, 4, 5, 5A, 9
High Courts11 Apr 2014Partly Allowed
Gulab Devi and Others Vs Dhirajlal Kapdiya and Others
Rajasthan High Court · (2014) 04 RAJ CK 0051
Motor Vehicles Act, 1988 - Section 173 — Penal Code, 1860 (IPC) - Section 279, 304-A, 337, 338
High Courts11 Apr 2014Partly Allowed
Mustak Ali Khan and Others Vs Jitendra and Others
Rajasthan High Court · (2014) 04 RAJ CK 0039
Motor Vehicles Act, 1988 - Section 133, 173 — Penal Code, 1860 (IPC) - Section 279, 304-A
High Courts11 Apr 2014Allowed
Umesh Kumar Sharma and Others Vs Sudarshan Gaur and Others
Rajasthan High Court · (2014) 04 RAJ CK 0038
Constitution of India, 1950 - Article 226
High Courts11 Apr 2014
Mukesh Modi Vs Deputy Commissioner of Income Tax
Rajasthan High Court · (2014) 267 CTR 409 : (2014) 366 ITR 418 : (2014) 224 TAXMAN 362
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 34(1)(a)Income Tax Act, 1961 — Section 132, 133(6), 133A, 139, 139(1)
High Courts10 Apr 2014
J.L. Sharma Vs State of Rajasthan
Rajasthan High Court · (2015) 1 CDR 164
Constitution of India, 1950 — Article 226