High Courts02 May 2014
Hanuman Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0227
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 191, 193Rajasthan Panchayati Raj Act, 1994 — Section 19(1), 43
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 848 of 2,241
High Courts02 May 2014Dismissed
Dr. Nitin Gupta and Another Vs Shri Rajeev Swaroop and Others
Rajasthan High Court · (2014) 05 RAJ CK 0225
High Courts02 May 2014
Smt. Manju Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0219
High Courts02 May 2014Disposed Off
Pramod Kumar Sharma Vs Director, Elementary Education, Rajasthan, Bikaner and Others
Rajasthan High Court · (2014) 05 RAJ CK 0217
High Courts02 May 2014Disposed Off
Shafi Mohammed Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0188
High Courts02 May 2014Dismissed
Narayan Vs Heeralal and Others
Rajasthan High Court · (2014) 05 RAJ CK 0161
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts02 May 2014Dismissed
Shiv Raj Singh and Others Vs M/s. Rohit Roadlines and Others
Rajasthan High Court · (2014) 05 RAJ CK 0160
High Courts02 May 2014Allowed
The Oriental Insurance Company Ltd. Vs Om Prakash and Another
Rajasthan High Court · (2014) 05 RAJ CK 0133
Employees Compensation Act, 1923 — Section 30
High Courts02 May 2014
Bhanwarlal Vs State of Rajasthan
Rajasthan High Court · (2014) 3 CDR 1719
Constitution of India, 1950 — Article 14, 16, 21, 23, 39(d)
High Courts02 May 2014Dismissed
Radheyshyam Mittal Vs Kishori Sharan Agarwal and Another
Rajasthan High Court · (2014) 05 RAJ CK 0111
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, Order 41 Rule 25, Order 47 Rule 1, Order 47 Rule 2, Order 6 Rule 17
High Courts02 May 2014Partly Allowed
Imamuddin and Others Vs Amin and Others
Rajasthan High Court · (2014) 05 RAJ CK 0076
Motor Vehicles Act, 1988 - Section 133, 173
High Courts02 May 2014Dismissed
Rajasthan Public Service Commission Vs Ms. Parvinder Kaur and Others
Rajasthan High Court · (2014) 05 RAJ CK 0066
Limitation Act, 1963 — Section 5
High Courts02 May 2014Partly Allowed
Muthari Devi and Others Vs Siraj Khan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0063
Motor Vehicles Act, 1988 - Section 173
High Courts02 May 2014Partly Allowed
Devi Singh and Others Vs Jagveer Singh and Others
Rajasthan High Court · (2014) 05 RAJ CK 0062
Motor Vehicles Act, 1988 - Section 173
High Courts02 May 2014
Bangali Vs State of Rajasthan
Rajasthan High Court · (2015) 1 Crimes 398
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts02 May 2014Dismissed
Smt. Laxmi Kaur Vs Urban Improvement Trust and Another
Rajasthan High Court · (2014) 05 RAJ CK 0003
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts01 May 2014Allowed
State of Rajasthan Vs District Judge Kota and Others
Rajasthan High Court · (2014) 05 RAJ CK 0247
Arbitration and Conciliation Act, 1996 — Section 37, 9Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts01 May 2014Allowed
Sita Ram Sharma Vs Chief Engineer, Public Works Department, Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0215
High Courts01 May 2014Partly Allowed
Executive Engineer, PHED Vs Prabhu Lal and Another
Rajasthan High Court · (2014) 05 RAJ CK 0182
High Courts01 May 2014
Prem Lal Tater Vs Rajasthan Khadi and Village Industries Board and Another
Rajasthan High Court · (2014) 05 RAJ CK 0173
Constitution of India, 1950 — Article 14, 16