High Courts06 May 2014
Bhagwan Sahay Meena Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0250
Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(3), 156(3), 173(8), 200
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 846 of 2,241
High Courts06 May 2014Dismissed
Yogendra Vyas Vs Chairman and Managing Director, Jvvnl and Others
Rajasthan High Court · (2014) 366 ITR 186
Electricity (Supply) Act, 1948 — Section 79
High Courts06 May 2014Dismissed
Narendra Kumar Swarnkar Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0223
High Courts06 May 2014Allowed
Manohar Lal Sharma Vs Jeevraj Singh and Others
Rajasthan High Court · (2014) 05 RAJ CK 0212
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1ARajasthan Stamp Act, 1998 — Section 39
High Courts06 May 2014Dismissed
Aaseen and Another Vs Ram Vilas Mittal
Rajasthan High Court · (2014) 05 RAJ CK 0211
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10
High Courts06 May 2014Disposed Off
Sobin Bano Vs State of Rajasthan and Another
Rajasthan High Court · (2014) 05 RAJ CK 0189
High Courts06 May 2014Allowed
Yashpal Singh Yadav Vs Maharana Pratap University of Agriculture and Technology, Udaipur and Others
Rajasthan High Court · (2014) 05 RAJ CK 0186
High Courts06 May 2014Dismissed
Bholeshwar Meena Vs Civil Judge (S.D.) and Others
Rajasthan High Court · (2014) 05 RAJ CK 0163
High Courts06 May 2014Allowed
Dr. Prabhat Kadawat Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 3 WLN 14
Prevention of Corruption Act, 1988 — Section 13(1)(d), 7
High Courts06 May 2014Allowed
Smt. Manorama Asopa Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0147
High Courts06 May 2014Allowed
Sohan Lal Verma and Another Vs Board of Revenue Rajasthan, Ajmer and Others
Rajasthan High Court · (2014) 4 CDR 1865 : (2014) LabIC 2423
Constitution of India, 1950 — Article 14, 15(4), 16, 16(4)
High Courts06 May 2014Allowed
Chhitar Lal Vs State of Rajasthan and Another
Rajasthan High Court · (2014) 05 RAJ CK 0115
High Courts06 May 2014Disposed Off
Shweta Chawla Vs The State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0112
High Courts06 May 2014Allowed
Smt. Kaushalya Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0093
Constitution of India, 1950 — Article 226
High Courts06 May 2014Allowed
Khandokar Afia Sultana and Others Vs P.O., MACT and Others
Rajasthan High Court · (2015) 3 ACC 230 : (2015) ACJ 2288
Civil Procedure Code, 1908 (CPC) - Section 16, 17, 18, 19, 20 — Motor Vehicles Act, 1988 - Section 140, 158, 165, 166, 166(1)(d) — Powers of Attorney Act, 1882 - Section 2
High Courts06 May 2014Partly Allowed
R.S.R.T.C. and Others Vs Judge, Labour Court and Others
Rajasthan High Court · (2014) 05 RAJ CK 0043
Constitution of India, 1950 - Article 227 — Industrial Disputes Act, 1947 - Section 25-F, 25F(a), 25-F(a)
High Courts06 May 2014
Chotu Singh and Others Vs State
Rajasthan High Court · (2015) 2 RLW 936
Penal Code, 1860 (IPC) — Section 323, 325, 34, 341
High Courts06 May 2014Dismissed
S.R. Battery and Electricals Vs Qureshi Oxide and Chemicals
Rajasthan High Court · (2014) 05 RAJ CK 0005
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13, Order 9 Rule 7, 104Limitation Act, 1963 — Section 5
High Courts06 May 2014Dismissed
Mehrunisa and Others Vs Mohammad Sayeed and Another
Rajasthan High Court · (2014) 3 WLN 412
High Courts05 May 2014Dismissed
Gangavishan and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0259
Rajasthan Tenancy Act, 1955 — Section 212