High Courts07 May 2014
Cheer Sagar Vs Commissioner of Customs
Rajasthan High Court · (2014) 308 ELT 38
Civil Procedure Code, 1908 (CPC) — Section 47Constitution of India, 1950 — Article 136Customs Act, 1962 — Section 129DD
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 845 of 2,241
High Courts07 May 2014Allowed
Joga Ram Vs District Election Officer (Panchayat) - cum - District Collector
Rajasthan High Court · (2014) 3 WLN 302
High Courts07 May 2014Dismissed
Shri Oswal Srisangh Panchayat, Churu Vs Late Bal Krishan Bagala and Others
Rajasthan High Court · (2015) 4 WLN 405
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100
High Courts07 May 2014Dismissed
Sinjari Devi and Others Vs Noratmal
Rajasthan High Court · (2015) 2 WLN 343
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts07 May 2014Dismissed
Surjit Singh Vs Jagtar Singh and Others
Rajasthan High Court · (2014) 05 RAJ CK 0240
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100Evidence Act, 1872 — Section 68
High Courts07 May 2014Allowed
Gajendra Singh Nain Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0239
High Courts07 May 2014Disposed Off
Girraj Prasad Gupta and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0155
Contract Act, 1872 — Section 72
High Courts07 May 2014Disposed Off
Heera Lal Regar Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0154
High Courts07 May 2014Dismissed
Dr. Rajendra Kumar Bansal Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0153
High Courts07 May 2014Disposed Off
Sona Ram and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0131
High Courts07 May 2014Dismissed
Suman Yadav Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0120
High Courts07 May 2014
Mittal Oil Mills Pvt. Ltd. Vs Hindustan Sales
Rajasthan High Court · (2015) 2 CDR 997
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 14(3)
High Courts07 May 2014Dismissed
Kumari Alka and Others Vs State of Raj. and Others
Rajasthan High Court · (2014) 05 RAJ CK 0083
Criminal Procedure Code, 1973 (CrPC) - Section 313 — Penal Code, 1860 (IPC) - Section 376, 450
High Courts07 May 2014Allowed
Suman Ola and Others Vs State and Others
Rajasthan High Court · (2014) 05 RAJ CK 0072
Constitution of India, 1950 - Article 14, 16, 21
High Courts07 May 2014Dismissed
J.K. Lakshmi Cement Ltd. Vs The General Manager and Others
Rajasthan High Court · (2014) 05 RAJ CK 0061
Civil Procedure Code, 1908 (CPC) - Section 80 — Limitation Act, 1963 - Section 17
High Courts07 May 2014Dismissed
Sukhdev and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0057
Constitution of India, 1950 - Article 226, 227 — Rajasthan Land Revenue Act, 1956 - Section 125, 82 — Rajasthan Tenancy Act, 1955 - Section 15
High Courts07 May 2014Dismissed
Ugam Singh and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 3 WLN 443
Rajasthan Tenancy Act, 1955 — Section 183-B, 230
High Courts07 May 2014Disposed Off
Jagdish Parmar Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 4 CDR 1967 : (2014) 4 RLW 2820 : (2014) 3 SCT 457
Constitution of India, 1950 — Article 226
High Courts06 May 2014Allowed
Goverdhan Das Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0264
High Courts06 May 2014Dismissed
Devendra Kumar Sharma Vs The Director, Secondary Education, Rajasthan, Bikaner and Another
Rajasthan High Court · (2014) 05 RAJ CK 0254