High Courts09 May 2014Dismissed
Harlal and Others Vs Shankar and Others
Rajasthan High Court · (2014) 05 RAJ CK 0244
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 9 Rule 13, 151Limitation Act, 1963 — Section 5
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 844 of 2,241
High Courts09 May 2014Allowed
Atma Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 3 WLN 242
Rajasthan Irrigation and Drainage Act, 1954 — Section 22, 23, 24, 28
High Courts09 May 2014Dismissed
Bhagwan Singh Vs Ram Kumar and Another
Rajasthan High Court · (2014) 05 RAJ CK 0114
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 9 Rule 4, 151
High Courts09 May 2014Dismissed
Shafiq Ahmed Vs Naseer Ahmed
Rajasthan High Court · AIR 2014 Raj 116 : (2015) 1 CDR 291
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, Order 26 Rule 26, Order 26 Rule 9, Order 39 Rule 1, Order 39 Rule 39
High Courts09 May 2014Dismissed
Ramji Lal Vs National Insurance Company Ltd. and Others
Rajasthan High Court · (2015) 2 CDR 906
Motor Vehicles Act, 1988 - Section 166
High Courts09 May 2014Partly Allowed
Rukmani and Others Vs Firoj Khan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0081
Motor Vehicles Act, 1988 - Section 133, 173
High Courts09 May 2014Allowed
Registrar, University of Rajasthan and Others Vs Authority, appointed under the Payment of Wages Act, 1936 and Others
Rajasthan High Court · (2014) 05 RAJ CK 0080
Constitution of India, 1950 - Article 226 — Income Tax Act, 1961 - Section 34 — Payment of Wages Act, 1936 - Section 1, 1 (4), 1(4), 15, 17
High Courts09 May 2014Allowed
Saroj Devi Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0079
High Courts09 May 2014Dismissed
Ugam Singh Rawat Vs State Bank of India and Others
Rajasthan High Court · (2014) 05 RAJ CK 0078
High Courts09 May 2014
Ramchandra Mali Vs Presiding Officer, Labour Court, Industrial Tribunal and Others
Rajasthan High Court · (2014) 05 RAJ CK 0060
Constitution of India, 1950 - Article 14, 16 — Industrial Disputes Act, 1947 - Section 2(oo)(bb), 25F, 25-F, 25-F(a), 25-G
High Courts09 May 2014Dismissed
Mohammed Suleman Vs Jaipur Vidyut Vitran Nigam Limited and Others
Rajasthan High Court · (2014) 05 RAJ CK 0059
Constitution of India, 1950 - Article 14, 16
High Courts09 May 2014Partly Allowed
Umaram and Others Vs Chiranjilal and Others
Rajasthan High Court · (2014) 05 RAJ CK 0058
Motor Vehicles Act, 1988 - Section 133, 173
High Courts09 May 2014
Om Prakash Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 3 CDR 1088
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 154 154(3) 154(3) 156(3) 173(8)Penal Code, 1860 (IPC) - Section 363 366
High Courts08 May 2014Allowed
Asstt. Engineer, IGNP Vs Azam Ali
Rajasthan High Court · (2014) 05 RAJ CK 0268
Constitution of India, 1950 — Article 227
High Courts08 May 2014Partly Allowed
Municipal Board Vs Bishan Lal
Rajasthan High Court · (2014) 05 RAJ CK 0267
Constitution of India, 1950 — Article 227Forest Act, 1927 — Section 6Industrial Disputes Act, 1947 — Section 25-F
High Courts08 May 2014Disposed Off
Smt. Indra Devi Vs Aditya Singhvi and Others
Rajasthan High Court · (2014) 05 RAJ CK 0243
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, 151
High Courts08 May 2014Disposed Off
Sohan Raj Kharwal Vs State of Rajathan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0237
High Courts08 May 2014Dismissed
Sunil Kumar Sankhala Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 3 WLN 102
Constitution of India, 1950 — Article 226
High Courts08 May 2014Dismissed
Rajendra Kumar Vs Managing Director
Rajasthan High Court · (2014) 05 RAJ CK 0200
Industrial Disputes Act, 1947 — Section 25-F
High Courts08 May 2014Partly Allowed
Gopi Chand Vs Chief Executing Officer and Others
Rajasthan High Court · (2014) 05 RAJ CK 0113
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Rajasthan Tenancy Act, 1955 — Section 207