High Courts14 May 2014
Lali Devi and Others Vs Prabhu Narayan and Others
Rajasthan High Court · (2015) 2 ACC 361 : (2015) ACJ 2253 : (2015) 2 RLW 990
Motor Vehicles Act, 1988 — Section 147, 2, 2(30), 2(f)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 843 of 2,241
High Courts13 May 2014Allowed
The State of Rajasthan and Others Vs Inder Singh
Rajasthan High Court · (2014) LabIC 2755
High Courts13 May 2014Disposed Off
P.R. Agarwal and Others Vs Marwar Gramin Bank and Others
Rajasthan High Court · (2014) 05 RAJ CK 0238
High Courts13 May 2014Disposed Off
Abdul Rashid Khan Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0210
High Courts13 May 2014Disposed Off
Mahaveer Prasad Pareek Vs State Farm Corporation of India Ltd. and Others
Rajasthan High Court · (2014) 05 RAJ CK 0199
Constitution of India, 1950 — Article 14
High Courts13 May 2014Dismissed
Bhagirath Choudhary Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0145
High Courts13 May 2014Disposed Off
Om Prakash Joshi Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0109
High Courts13 May 2014
Meera Sharma Vs Institute of Banking Personnel Selection
Rajasthan High Court · (2014) 3 CDR 1714
High Courts13 May 2014Disposed off
Deepak Gupta and Others Vs The Union of India and Others
Rajasthan High Court · (2014) 05 RAJ CK 0055
Constitution of India, 1950 - Article 14
High Courts13 May 2014
Khamani Bai Vs Union of India
Rajasthan High Court · (2014) 3 WLN 550
Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 193Railway Claims Tribunal Act, 1987 — Section 16, 23
High Courts13 May 2014Disposed Off
Chhitur Singh Rajput Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0028
High Courts12 May 2014
Ram Singh Vs Buta Singh
Rajasthan High Court · (2014) 2 WLN 540
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 15A, Order 44 Rule 1, Order 44 Rule 2, 149, 151
High Courts12 May 2014Dismissed
Sunil Bhanwariya Vs Registrar, Examination Cell, Rajasthan High Court, Jodhpur and Another
Rajasthan High Court · (2014) 05 RAJ CK 0181
High Courts12 May 2014Dismissed
Jagdish Kumar Jat Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0146
Constitution of India, 1950 — Article 226
High Courts12 May 2014Allowed
Prasoon Joshi Vs Abhilasha Sharma
Rajasthan High Court · (2014) CriLJ 3656 : (2015) 1 RLW 81 : (2015) 1 WLN 291
Constitution of India, 1950 — Article 136, 142, 226Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(2), 320(9), 482Dowry Prohibition Act, 1961 — Section 4
High Courts12 May 2014Dismissed
Kuldeep Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0065
Limitation Act, 1963 — Section 5
High Courts09 May 2014Partly Allowed
Rajesh Kumar Vs Parasmal
Rajasthan High Court · (2014) 05 RAJ CK 0258
High Courts09 May 2014Allowed
Hanuman Sen Vs Subham Agarwal and Others
Rajasthan High Court · (2014) 05 RAJ CK 0253
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 11
High Courts09 May 2014Dismissed
Gopiram and Others Vs Late Shri Ramkaran and Others
Rajasthan High Court · (2014) 05 RAJ CK 0246
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100
High Courts09 May 2014Dismissed
Prabhu Lal and Others Vs Jamna Lal and Others
Rajasthan High Court · (2014) 05 RAJ CK 0245
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 18 Rule 17, 100, 151