High Courts15 May 2014Allowed
Dr. Anil Kumar Bhargava Vs University of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0096
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 842 of 2,241
High Courts15 May 2014Dismissed
Mukesh Kumari Vs The Rajasthan Public Service Commission Shiv Dayal Meena and Another Vs The State of Rajasthan and Another
Rajasthan High Court · (2015) 1 RCR(Civil) 747 : (2015) 1 RLW 57
Constitution of India, 1950 — Article 19Right to Information Act, 2005 — Section 2(f), 2(i), 27, 28, 3
High Courts15 May 2014Disposed Off
Rohit Rawat Vs Smt. Vinita Sharma
Rajasthan High Court · (2014) 05 RAJ CK 0094
Hindu Marriage Act, 1955 — Section 13(1)(ia), 21B(2)
High Courts15 May 2014Dismissed
Gopal Lal Saini and Others Vs Addl. District Judge No. 4 and Others
Rajasthan High Court · (2014) 05 RAJ CK 0084
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts15 May 2014Allowed
Suman Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0034
High Courts15 May 2014
Suresh Kumar and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 2 RLW 941
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 8
High Courts15 May 2014Disposed off
Tinku Vs State of Rajasthan
Rajasthan High Court · (2015) 3 RLW 2101
Arms Act, 1959 - Section 25 4Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 279 304A 307 323 324
High Courts14 May 2014Dismissed
Randhir Kumar and Others Vs Bhagirath
Rajasthan High Court · (2014) 05 RAJ CK 0265
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts14 May 2014Dismissed
Mangej Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0260
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5Rajasthan Tenancy Act, 1955 — Section 41, 42
High Courts14 May 2014Disposed Off
Poonam Chand Soni Vs State of Rajasthan and Others
Rajasthan High Court · (2014) LabIC 2634
High Courts14 May 2014Dismissed
Rajkumar Agarwal and Others Vs Ajmer Singh Tyagi and Others
Rajasthan High Court · (2014) 05 RAJ CK 0231
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10Transfer of Property Act, 1882 — Section 52
High Courts14 May 2014Dismissed
Sandeep Kumar Babal Vs State of Rajasthan and Others
Rajasthan High Court · (2014) LabIC 2993 : (2014) 4 RLW 2850 : (2014) 4 SCT 346
High Courts14 May 2014Dismissed
Narayan Lal Vs The Board of Revenue, Ajmer and Others
Rajasthan High Court · (2014) 05 RAJ CK 0208
Constitution of India, 1950 — Article 226(3)Rajasthan Land Revenue Act, 1956 — Section 82Rajasthan Tenancy Act, 1955 — Section 42
High Courts14 May 2014
Narendra Bahadur Yadav Vs Union of India and Others
Rajasthan High Court · (2014) 05 RAJ CK 0207
Border Security Force Act, 1968 — Section 117(2), 130, 133, 134, 31(b)
High Courts14 May 2014Dismissed
Parbat Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0206
High Courts14 May 2014Allowed
Major Singh Vs State of Rajasthan
Rajasthan High Court · (2014) 3 WLN 253
Arms Act, 1959 — Section 14Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 430
High Courts14 May 2014Disposed off
Vinod Nikub and Others Vs Additional Chief Judicial Magistrate and Others
Rajasthan High Court · (2014) 05 RAJ CK 0074
High Courts14 May 2014Dismissed
Ramesh Kumar and Others Vs Jai Narain Vyas University and Others
Rajasthan High Court · (2014) 05 RAJ CK 0041
High Courts14 May 2014Disposed Off
Naina Ram Meghwal Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0033
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 120, 409, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13(1)(c)(d), 13(2)
High Courts14 May 2014Dismissed
Tikam Chand Vs State and Others
Rajasthan High Court · (2014) 05 RAJ CK 0032
Police Act, 1861 — Section 17