High Courts16 May 2014Disposed Off
Om Prakash Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0037
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 841 of 2,241
High Courts16 May 2014Dismissed
Hanuman Ram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0036
High Courts16 May 2014Dismissed
Champalal Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0035
High Courts16 May 2014
Deva Vs State of Rajasthan
Rajasthan High Court · (2015) 2 RLW 1002
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401, 433Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts16 May 2014Dismissed
Sirajuddin Vs Abdul Gaffar and Others
Rajasthan High Court · (2015) 3 CDR 1319
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts15 May 2014
Tek Chand Vs State of Rajasthan
Rajasthan High Court · (2015) 1 CDR 45 : (2015) 1 RLW 878
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2)Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 18, 4, 6
High Courts15 May 2014Dismissed
Sunita Kumari Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0261
Constitution of India, 1950 — Article 226(3)Limitation Act, 1963 — Section 5
High Courts15 May 2014Dismissed
Hanuman Ram Vs State of Rajasthan and Others Mahendra Singh Deora Vs State
Rajasthan High Court · (2014) 4 CDR 2059 : (2014) 3 RLW 2655 : (2014) 4 SCT 342
Constitution of India, 1950 — Article 21A
High Courts15 May 2014Allowed
Sheep Husbandry Officer, Large Scale, Sheep Breeding Farm, Fatehpur and Another Vs Shri Jagdish Prasad, Gadariya and Another
Rajasthan High Court · (2014) 05 RAJ CK 0201
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 11-A, 17-B, 25F
High Courts15 May 2014Dismissed
Dharamveer Singh Vs Rahul Kotoki
Rajasthan High Court · (2014) 05 RAJ CK 0197
High Courts15 May 2014Dismissed
Ali Khan Vs Board of Revenue for Rajasthan
Rajasthan High Court · (2014) 3 WLN 239
Constitution of India, 1950 — Article 227Rajasthan Tenancy Act, 1955 — Section 232, 239
High Courts15 May 2014
Ramesh Chandra Soni Vs State of Rajasthan
Rajasthan High Court · (2015) 1 CDR 113 : (2015) 1 RLW 872
High Courts15 May 2014Dismissed
Devendra Paliwal and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0176
High Courts15 May 2014Dismissed
Hardwari Lal Vs The State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0175
High Courts15 May 2014Dismissed
Jagmohan Singh and Another Vs Charitable Trust Isarda and Others
Rajasthan High Court · (2014) 05 RAJ CK 0174
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts15 May 2014Dismissed
Devendra Singh Rekhi Vs Bheemsain and Others
Rajasthan High Court · (2014) 05 RAJ CK 0165
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, Order 6 Rule 17
High Courts15 May 2014Dismissed
Chagan and Another Vs Banna and Another
Rajasthan High Court · (2014) 05 RAJ CK 0164
High Courts15 May 2014Dismissed
Balwant Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0137
High Courts15 May 2014Allowed
Anil Kumar Ameta Vs The State of Rajasthan and Another
Rajasthan High Court · (2014) 05 RAJ CK 0136
Constitution of India, 1950 — Article 14, 16
High Courts15 May 2014
Kedarmal Kabra Vs Rajasthan State Roadways Transport Corporation
Rajasthan High Court · (2014) 4 CDR 1894